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Calcutta High Court judgments, 2019

1,681 judgments · page 8 of 85

High Courts02 Dec 2019Dismissed

Electrosteel Steel Ltd. & Ors Vs M/s. STP Ltd

Calcutta High Court · (2019) 12 CAL CK 0003

Indian Penal Code, 1860 — Section 34, 120B, 405, 406, 411, 415, 417, 418, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 177, 178, 179, 180, 181, 182, 184, 185, 186, 188, 200, 205, 305, 397, 401, 482Constitution Of India, 1950 — Article 226
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High Courts29 Nov 2019Allowed/Disposed Of

Salam Sk @ Abdus Salam Vs State Of West Bengal

Calcutta High Court · (2019) 11 CAL CK 0098

Indian Penal Code, 1860 — Section 299, 300, 300(1), 301, 302, 302II, 303, 303II, 304, 304II, 323Code Of Criminal Procedure, 1973 — Section 161, 164, 313
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High Courts28 Nov 2019Disposed Of

Babita Nandi Vs

Calcutta High Court · (2019) 11 CAL CK 0094

Indian Penal Code, 1860 — Section 34, 120, 272, 420, 465, 467, 468Copyright Act, 1957 — Section 63, 65Food Safety And Standards Act, 2006 — Section 51, 52, 56, 63
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