High Courts10 Dec 2019Dismissed
Manik Chakraborty & Ors Vs Union Of India & Ors
Calcutta High Court · (2019) 12 CAL CK 0034
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 6 of 85
High Courts09 Dec 2019
Crown Transport(P) Ltd Vs Alpasso International Engineering Co. & Ors
Calcutta High Court · (2019) 12 CAL CK 0053
Evidence Act, 1872 — Section 162Code Of Civil Procedure, 1908 — Order 16 Rule 6
High Courts09 Dec 2019Dismissed/Disposed Of
Bidhan Basak Vs Manas Guha & Ors
Calcutta High Court · (2019) 12 CAL CK 0038
Limitation Act, 1963 — Article 129, 136Code Of Civil Procedure, 1908 — Order 21 Rule 16, Order 21 Rule 35, Order 21 Rule 97
High Courts09 Dec 2019Dismissed
Centre Of Indian Trade Unions & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0033
High Courts09 Dec 2019
Srei Equipment Finance LTD Vs Sudhir Kumar Pradhan And Anr
Calcutta High Court · (2019) 12 CAL CK 0032
Arbitration And Conciliation Act, 1996 — Section 9
High Courts06 Dec 2019Disposed Of
Arabinda Tewari Vs Union Of India & Ors
Calcutta High Court · (2019) 12 CAL CK 0031
Coal India Executives' Conduct Discipline And Appeal Rules, 1978 — Rule 27, 29, 30, 31, 34, 34.1, 34.1(i)
High Courts06 Dec 2019Dismissed
Partha Mondal @ Payel Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0030
High Courts06 Dec 2019Dismissed
M/s Sarat Tea Company Private Limited Vs Union Of India And Others
Calcutta High Court · (2019) 12 CAL CK 0029
Constitution Of India, 1950 — Article 14, 19, 19(1)(g), 19(6), 226Tea Rules, 1954 — Rule 13(3)Tea Act, 1953 — Section 10, 30(3)(c)
High Courts06 Dec 2019Disposed Of
Shiw Kumar Gupta Vs Prithiraj Gupta & Anr
Calcutta High Court · (2019) 12 CAL CK 0028
High Courts06 Dec 2019Dismissed
Manik Lal Das Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0027
Calcutta State Transport Employees’ Service Regulations, 1961 — Rule 39Calcutta State Transport Employees’ Service Regulations, 1961 — Regulation 41
High Courts05 Dec 2019Disposed Of
Sibu Patra Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0026
West Bengal Highways Act, 1964 — Section 10, 10(1)
High Courts05 Dec 2019Disposed Of
Dipak Dolai Alias Dalapati Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0025
West Bengal Highways Act, 1964 — Section 10, 10(1)
High Courts05 Dec 2019Disposed Of
Krishna Ray & Ors Vs Government Additional Director And Ex Officio, Office Of The Director, Joint Land And Record, The Secretary And Surveyors Land And Land Reforms Department, West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0024
High Courts05 Dec 2019Disposed Of
Armex Security Private Limited Vs State Of West Bengal And Others
Calcutta High Court · (2019) 12 CAL CK 0023
Constitution Of India, 1950 — Article 14, 19(1)(g)
High Courts05 Dec 2019Disposed Of
Saswati Dutta Vs Devjyoti Das Choudhuri
Calcutta High Court · (2019) 12 CAL CK 0022
Code Of Civil Procedure, 1908 — Section 151, 152West Bengal Premises Tenancy Act, 1997 — Section 7(2), 7(3)West Bengal Premises Tenancy Act, 1956 — Section 17(3)
High Courts05 Dec 2019Disposed Of
Gopal Chandra Bairagi Vs Panchanan Mondal & Ors
Calcutta High Court · (2019) 12 CAL CK 0021
Code Of Civil Procedure, 1908 — Order 22 Rule 5West Bengal Land Reforms Act, 1955 — Section 49(1), 49(2), 61, 61(1), 61(3)Specific Relief Act, 1963 — Section 34
High Courts05 Dec 2019Dismissed
Aces Infotech (P) LTD. & Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 12 CAL CK 0020
Constitution Of India, 1950 — Article 226
High Courts04 Dec 2019Disposed Of
Ashoke Kumar Pramanick Vs State of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0019
High Courts04 Dec 2019
Abhradeep Pan & Ors Vs West Bengal University Of Teachers’ Training Education Planning And Administration & Ors
Calcutta High Court · (2019) 12 CAL CK 0018
High Courts03 Dec 2019
M/S Aryan Aqua (India) PVT. Ltd Vs Andaman & Nicobar Administration & Others
Calcutta High Court · (2019) 12 CAL CK 0017
Code Of Criminal Procedure, 1973 — Section 173(2)