High Courts17 Dec 2019Disposed Of
Dolly Minj Vs Lieutenant Governor And Others
Calcutta High Court · (2019) 12 CAL CK 0076
Limitation Act, 1963 — Section 5Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 4 of 85
High Courts17 Dec 2019Disposed Of
Mst. Nayera Bewa Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0075
High Courts17 Dec 2019
Pradyut Mondal Vs State Of West Bengal And Others
Calcutta High Court · (2019) 12 CAL CK 0074
High Courts17 Dec 2019Disposed Of
Badal Mohanta Vs State Of West Bengal
Calcutta High Court · (2019) 12 CAL CK 0073
Indian Penal Code, 1860 — Section 307, 376, 376(2)(i), 448, 511Protection Of Children From Sexual Offences (POCSO) Act, 2012 — Section 3, 4, 5, 7, 8, 9, 10, 18, 29, 30Code Of Criminal Procedure, 1973 — Section 164, 313, 428
High Courts17 Dec 2019
SREI Infrastructure Finance Ltd Vs Essar Bulk Terminal Paradip Limited & Ors
Calcutta High Court · (2019) 12 CAL CK 0072
High Courts17 Dec 2019Disposed Of
Kolkata Municipal Corporation & Anr Vs Bimal Kumar Shah
Calcutta High Court · (2019) 12 CAL CK 0071
Kolkata Municipal Corporation Act, 1980 — Section 352, 352(a), 353, 535, 536, 537, 537(3), 360(2), 363, 363(3), 367Constitution Of India, 1950 — Article 14, 31(1), 31(2), 300A
High Courts13 Dec 2019Disposed Of
Laxmi Bai Vs State Bank Of India & Another
Calcutta High Court · (2019) 12 CAL CK 0061
Constitution Of India, 1950 — Article 226
High Courts13 Dec 2019Allowed
A. Subramaniam Vs Lieutenant Governor And Others
Calcutta High Court · (2019) 12 CAL CK 0060
Constitution Of India, 1950 — Article 14
High Courts13 Dec 2019Disposed Of
Andaman Sarvajanik Nirman Vibagh Mazdoor Sangh And Another Vs Lieutenant Governor And Others
Calcutta High Court · (2019) 12 CAL CK 0059
High Courts13 Dec 2019Allowed
Vinay Pal Singh And Others Vs Lieutenant Governor And Others
Calcutta High Court · (2019) 12 CAL CK 0058
Nicobar Islands Land Revenue And Land Reforms Regulations, 1966 — Regulation 146(ii), 147, 148
High Courts13 Dec 2019Dismissed
S. Pandi Kumaran Vs E. Pushpa And Another
Calcutta High Court · (2019) 12 CAL CK 0057
Negotiable Instruments Act, 1881 — Section 138
High Courts12 Dec 2019Disposed Of
Susheela Devi Vs Lieutenant Governor And Others
Calcutta High Court · (2019) 12 CAL CK 0068
Land Acquisition Act, 1894 — Section 48
High Courts12 Dec 2019Dismissed
Secretary, Malabar Coconut Farming Society Limited Vs P.Markar
Calcutta High Court · (2019) 12 CAL CK 0067
High Courts12 Dec 2019Disposed Of
Sunil Saha & Others Vs Lieutenant Governor & Others
Calcutta High Court · (2019) 12 CAL CK 0066
High Courts12 Dec 2019Dismissed
R.B.Kapoor Vs Lieutenant Governor And Others
Calcutta High Court · (2019) 12 CAL CK 0065
High Courts12 Dec 2019Dismissed
Atul Kumar Gupta Vs Dilip Kumar Khurana And Another
Calcutta High Court · (2019) 12 CAL CK 0064
Code Of Civil Procedure, 1908 — Section 151Andaman And Nicobar Islands Rent Control Regulation, 1964 — Section 28Andaman And Nicobar Islands Rent Control Regulation, 1964 — Regulation 26, 28, 28(3)
High Courts12 Dec 2019
Bala Chandran And Others Vs Andaman And Nicobar Administration And Others
Calcutta High Court · (2019) 12 CAL CK 0063
Constitution Of India, 1950 — Article 227
High Courts12 Dec 2019Dismissed
Atul Kumar Gupta Vs Saradar Harjit Singh And Another
Calcutta High Court · (2019) 12 CAL CK 0062
Code Of Civil Procedure, 1908 — Section 151Andaman And Nicobar Islands Rent Control Regulation, 1964 — Section 28Andaman And Nicobar Islands Rent Control Regulation, 1964 — Regulation 26, 28, 28(3)
High Courts12 Dec 2019
Mukul Roy Vs State Of West Bengal
Calcutta High Court · (2019) 12 CAL CK 0055
Code Of Criminal Procedure, 1973 — Section 53, 53A, 311AIdentification Of Prisoners Act, 1920 — Section 5
High Courts12 Dec 2019Dismissed
Mecon Limited Vs Buddha Prasad Pal & Ors
Calcutta High Court · (2019) 12 CAL CK 0054
Constitution Of India, 1950 — Article 226