High Courts03 Dec 2019Disposed Of
M. Murugesan And Others Vs Nand Kishore Singh And Others
Calcutta High Court · (2019) 12 CAL CK 0016
Andaman And Nicobar Islands Cooperative Societies Regulation, 1973 — Section 127(1)(b)
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 7 of 85
High Courts03 Dec 2019Disposed Of
Chief Executive Officer, The Board Of Auqaf Vs Md. Reazuddin & Ors
Calcutta High Court · (2019) 12 CAL CK 0015
Waqf Act, 1995 — Section 54, 54(3), 54(4)West Bengal Premises Tenancy Act, 1997 — Section 3(aa)Code Of Civil Procedure, 1908 — Order 47 Rule 1
High Courts03 Dec 2019Allowed
Enkon Private Ltd Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 12 CAL CK 0014
Kolkata Municipal Corporation Act, 1980 — Section 131, 131(3), 170, 170(1)(c), 170(2), 202, 202(1), 202(2), 202(4), 203, 203(3), 204, 307, 343, 343(1), 344, 344(1)Hoogly River Bridge Act, 1969 — Section 9, 23Uttar Pradesh Municipalities Act, 1916 — Section 116(g)
High Courts03 Dec 2019
Sanmay Banerjee Vs State Of West Bengal And Others
Calcutta High Court · (2019) 12 CAL CK 0013
Indian Penal Code, 1860 — Section 465, 469, 498A, 500, 504, 505(1)(b)Information Technology Act, 2000 — Section 43, 66Code Of Criminal Procedure, 1973 — Section 2(c), 2(d),41A, 41(1)(b)(ii), 155(2), 156(1), 167, 173(3), 216, 221, 222
High Courts03 Dec 2019Allowed
Vrinda Engineers Pvt. Ltd Vs Hindustan Steelworks Construction Limited & Anr
Calcutta High Court · (2019) 12 CAL CK 0012
Indian Contract Act, 1872 — Section 70Arbitration And Conciliation Act, 1996 — Section 8
High Courts03 Dec 2019Disposed Of
MSTC Limited Vs Krishna Coke (India) Private Limited
Calcutta High Court · (2019) 12 CAL CK 0011
Code Of Civil Procedure, 1908 — Order 21 Rule 30
High Courts03 Dec 2019Allowed
Starlight Real Estate (Ascot) Mauritius Limited And Another Vs Jagrati Trade Services Private Limited And Others
Calcutta High Court · (2019) 12 CAL CK 0010
Arbitration And Conciliation Act, 1996 — Section 31(5), 34, 34(2), 34(3)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 34Code Of Civil Procedure, 1908 — Section 9, Order 1 Rule 10(2), Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 13
High Courts03 Dec 2019Allowed
Kanak Projects Ltd Vs Stewarts & Lloyds Of India Ltd
Calcutta High Court · (2019) 12 CAL CK 0009
Transfer Of Property Act, 1882 — Section 105, 106, 107Calcutta Municipal Correspondence Act, 1980 — Section 194, 230(a)(b)Insolvency And Bankruptcy Code, 2016 — Section 10, 12, 13, 14, 31, 33, 35, 36(1), 36(3), 36(3)(a), 36(4)
High Courts02 Dec 2019
CH Venkat Rao Vs State
Calcutta High Court · (2019) 12 CAL CK 0105
Code Of Criminal Procedure, 1973 — Section 164, 173(2), 439
High Courts02 Dec 2019
M/S Aryan Aqua (India) Pvt. Ltd Vs Andaman & Nicobar Administration & Others
Calcutta High Court · (2019) 12 CAL CK 0104
Code Of Criminal Procedure, 1973 — Section 173(2)
High Courts02 Dec 2019Disposed Of
M. Murugesan And Others Vs Nand Kishore Singh And Others
Calcutta High Court · (2019) 12 CAL CK 0103
Andaman And Nicobar Islands Cooperative Societies Regulation, 1973 — Section 127(1)(b)
High Courts02 Dec 2019Disposed Of
Krishna Gopal Mallick Vs Shyamal Kumar Nandan & Ors
Calcutta High Court · (2019) 12 CAL CK 0102
Limitation Act, 1963 — Section 5, 14West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2), 7(3)Constitution Of India, 1950 — Article 227
High Courts02 Dec 2019Dismissed
Kankana Das Vs State Of West Bengal And Others
Calcutta High Court · (2019) 12 CAL CK 0101
Constitution Of India, 1950 — Article 21Specific Relief Act, 1963 — Section 6
High Courts02 Dec 2019Disposed Of
Manju Mandal Vs State Of West Bengal And Others
Calcutta High Court · (2019) 12 CAL CK 0100
Code Of Criminal Procedure, 1973 — Section 107Constitution Of India, 1950 — Article 226
High Courts02 Dec 2019Dismissed
Tuhin Sanyal Vs Roshni Sanyal (Roy)
Calcutta High Court · (2019) 12 CAL CK 0099
Constitution Of India, 1950 — Article 227
High Courts02 Dec 2019Disposed Of
Sabra Bibi Vs CESC Ltd. & Ors
Calcutta High Court · (2019) 12 CAL CK 0098
High Courts02 Dec 2019Disposed Of
Sudhanshu Kumar Pan Vs Subhranshu Pan & Ors
Calcutta High Court · (2019) 12 CAL CK 0097
Code Of Civil Procedure, 1908 — Order 6 Rule 18
High Courts02 Dec 2019Dismissed
Tarapada Jana Vs Kumar Bhawani Giri & Anr
Calcutta High Court · (2019) 12 CAL CK 0096
Hindu Marriage Act, 1955 — Section 5, 7Indian Penal Code, 1860 — Section 494 Code Of Criminal Procedure, 1973 — Section 125Code Of Civil Procedure, 1908 — Order 41 Rule 11
High Courts02 Dec 2019Disposed Of
Kazi Firoz Hossain Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 12 CAL CK 0095
West Bengal Primary Education (Transfer Of Teachers Including Head Teacher) Rules, 2002 — Rule 4, 5, 6(2)
High Courts02 Dec 2019Allowed
Bhagyadhar Roy & Ors Vs Rajendra Nath Roy
Calcutta High Court · (2019) 12 CAL CK 0094
Code Of Civil Procedure, 1908 — Order 47 Rule 11Limitation Act, 1963 — Section 5