High Courts19 Nov 2019
Dhanlaxmi Bank Limited Vs M/s. Emerald Mineral Exim Limited & Ors
Calcutta High Court · (2019) 11 CAL CK 0056
Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 17, 19, 19(25)
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 11 of 85
High Courts19 Nov 2019Disposed Of
Debasis Chatterjee Vs Reserve Bank Of India & Ors
Calcutta High Court · (2019) 11 CAL CK 0051
Constitution Of India, 1950 — Article 226
High Courts19 Nov 2019Dismissed
Indicon Westfalia Limited Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 11 CAL CK 0050
Indian Penal Code, 1860 — Section 120B, 420
High Courts19 Nov 2019Allowed
Asok Kumar Saha Vs State Of West Bengal And Ors
Calcutta High Court · (2019) 11 CAL CK 0049
Limitation Act, 1963 — Section 5, 14
High Courts19 Nov 2019Dismissed
Sharma Ayurved Private Limited Vs B.N. Sharma Ayurved Private Limited
Calcutta High Court · (2019) 11 CAL CK 0048
Trade And Merchandise Marks Act, 1958 — Section 12(3)Copyright Act, 1957 — Section 51, 55Companies Act, 1956 — Section 397, 398, 402, 643A
High Courts19 Nov 2019Allowed
Kishan Lal Chadha @ Krishan Lal Chadha (Deceased) And Others Vs Kamini Sarin
Calcutta High Court · (2019) 11 CAL CK 0047
Indian Succession Act, 1925 — Section 63, 63(c), 71Evidence Act, 1872 — Section 45, 47, 59, 65A, 65B, 65B(2), 65B(4), 67, 68Information Technology Act, 2000 — Section 3
High Courts18 Nov 2019Allowed
Ajoy Biswas And Others Vs State Of West Bengal
Calcutta High Court · (2019) 11 CAL CK 0046
Indian Penal Code, 1860 — Section 34, 120B, 376, 376(2)(g), 450Code Of Criminal Procedure, 1973 — Section 53A, 164, 164A, 313, 428Evidence Act, 1872 — Section 114(g)
High Courts18 Nov 2019Disposed Of
Bimal Pradhan Vs State Of West Bengal
Calcutta High Court · (2019) 11 CAL CK 0045
Indian Penal Code, 1860 — Section 376(2)(f)Evidence Act, 1872 — Section 35, 114(g)Code Of Criminal Procedure, 1973 — Section 164
High Courts15 Nov 2019Disposed Of
Debdas Saha Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 11 CAL CK 0044
West Bengal Municipal Act, 1993 — Section 17, 54(3)(A)Constitution Of India, 1950 — Article 226
High Courts15 Nov 2019Dismissed
Haripada Jana Vs Rebati Bera & Ors
Calcutta High Court · (2019) 11 CAL CK 0043
Evidence Act, 1872 — Section 114, 114(g)Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 18 Rule 4, Order 41 Rule 11
High Courts15 Nov 2019Allowed
Shanu @ Sanu Begum Vs Md. Aslam Khan Lodhi And Others
Calcutta High Court · (2019) 11 CAL CK 0042
West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2), 7(3)Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 151
High Courts15 Nov 2019Allowed
Rabi Sen Vs Basanti Shaw (Gupta) & Ors
Calcutta High Court · (2019) 11 CAL CK 0041
Code Of Civil Procedure, 1908 — Section 47(1), 96, Order 21 Rule 35, Order 21 Rule 36, Order 21 Rule 97, Order 21 Rule 97(2), Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 47 Rule 1Limitation Act, 1963 — Section 27Limitation Act, 1963 — Article 67
High Courts15 Nov 2019Dismissed
Ganesh @ Lachman Shaw Vs Amar Nath Shaw
Calcutta High Court · (2019) 11 CAL CK 0040
Benami Transactions (Prohibition) Act, 1988 — Section 3, 3(1), 3(a), 4, 4(1), 4(2)Code Of Civil Procedure, 1908 — Order 41 Rule 11
High Courts14 Nov 2019Disposed Of
Ram Ratan Chowdhary Vs State Of West Bengal And Ors
Calcutta High Court · (2019) 11 CAL CK 0113
West Bengal Land Reforms Act, 1955 — Section 14T(3)Constitution Of India, 1950 — Article 226
High Courts14 Nov 2019Disposed Of
Bhairab Sardar Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 11 CAL CK 0112
West Bengal School (Control Of Expenditure) Act, 2005 — Section 2, 3, 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22Constitution Of India, 1950 — Article 14
High Courts14 Nov 2019Disposed Of
Paromita Bag Vs Indian Oil Corporation Limited & Ors
Calcutta High Court · (2019) 11 CAL CK 0111
Registration Act, 1908 — Section 47, 59, 60, 61West Bengal Registration Rules 1962 — Rule 43Constitution Of India, 1950 — Article 226
High Courts14 Nov 2019Disposed Of
Shyamapada Pati Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 11 CAL CK 0110
High Courts14 Nov 2019Dismissed
Prakash Baran Mishra Vs ICICI Lombord General Insurance Company & Anr
Calcutta High Court · (2019) 11 CAL CK 0109
Consumer Protection Act, 1986 — Section 17, 17(a)(i), 17(1)(a)(ii), 17(1)(b), 17(b), 19, 21(b)Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 227
High Courts14 Nov 2019Disposed Of
Food Corporation Of India Vs Asharani Sahoo & Ors
Calcutta High Court · (2019) 11 CAL CK 0108
Motor Vehicles Act, 1988 — Section 166
High Courts14 Nov 2019Dismissed
Asit Kumar Patwari Vs Shrimati Lipika Roy & Ors
Calcutta High Court · (2019) 11 CAL CK 0107
Specific Relief Act, 1963 — Section 26, 31Code Of Civil Procedure, 1908 — Order 41 Rule 27(b), Order 41 Rule 33