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Calcutta High Court judgments, 2019

1,681 judgments · page 13 of 85

High Courts07 Nov 2019Dismissed

Pradip Mondal & Anr Vs Sadhana Mondal & Ors

Calcutta High Court · (2019) 11 CAL CK 0025

West Bengal Estates Acquisition Act, 1953 — Section 5A, 6West Bengal Land Reforms Act, 1955 — Section 54Code Of Civil Procedure, 1908 — Section 11, Order 7 Rule 11, Order 7 Rule 11(a)
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High Courts07 Nov 2019Allowed

Ashwin Bhanulal Desai Vs Bijay Kumar Manish Kumar HUF

Calcutta High Court · (2019) 11 CAL CK 0024

Transfer Of Property Act, 1882 — Section 6, 13, 106, 108(q), 110, 111, 111(a), 111(g), 111(h)West Bengal Premises Tenancy Act, 1997 — Section 2(g), 3, 3(c), 45Code Of Civil Procedure, 1908 — Order 7 Rule 11
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High Courts05 Nov 2019Disposed Of

Aliah University & Ors Vs Sk. Marjamal Haque & Ors

Calcutta High Court · (2019) 11 CAL CK 0017

West Bengal Administrative Tribunal Constituted Under The Administrative Tribunals Act, 1985 — Section 5(8)West Bengal Services (Revision Of Pay And Allowances) Rules, 1981 — Rule 27, 28Constitution Of India, 1950 — Article 16, 309
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