High Courts11 Apr 2019

Suchitra As (Ash) Vs Union Of India

Calcutta High Court · (2019) 04 CAL CK 0042

Railways Act, 1989 — Section 123(c), 124A, 124(a), 124(b), 124(c), 124(d), 124(e)Code Of Criminal Procedure, 1973 — Section 174Evidence Act, 1872 — Section 101, 114(g)
High Courts11 Apr 2019Allowed

Arnab Dam Vs State Of West Bengal

Calcutta High Court · (2019) 04 CAL CK 0040

Code Of Criminal Procedure, 1973 — Section 161, 299Indian Penal Code, 1860 — Section 120B, 121, 121A, 122, 124A, 302, 307Constitution Of India, 1950 — Article 21