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Calcutta High Court judgments, 2019

1,681 judgments · page 63 of 85

High Courts29 Apr 2019Disposed Off

Hasibul Haque Vs Central Bureau Of Investigation

Calcutta High Court · (2019) 04 CAL CK 0093

Indian Penal Code, 1860 — Section 120B, 409, 420Code Of Criminal Procedure, 1973 — Section 439Prize Chits And Money Circulation Schemes (Banning) Act, 1978 — Section 4, 6
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High Courts26 Apr 2019Dismissed

Naresh Chandra Howly Vs W.B.B.S.E. & Ors

Calcutta High Court · (2019) 04 CAL CK 0090

West Bengal Board Of Secondary Education (Appointment, Confirmation, Conduct And Discipline Of Teachers And Non-Teaching Staff) Rules, 2018 — Rule 3, 3(2), 3(d), 5, 5(1), 5(2), 5(3) 5(12)
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High Courts26 Apr 2019Disposed Off

Mantaj Ali Sha & Ors Vs Sahid Sha & Ors

Calcutta High Court · (2019) 04 CAL CK 0084

Specific Relief Act, 1963 — Section 34Code Of Civil Procedure, 1908 — Order 41 Rule 11, Order 41 Rule 23, Order 41 Rule 24, Order 41 Rule 27
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High Courts26 Apr 2019Allowed

Ashis Chakraborty Vs Pratima Ghosh

Calcutta High Court · (2019) 04 CAL CK 0083

Code Of Civil Procedure, 1908 — Section 24, Order 8 Rule 1, Order 22 Rule 3West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(2)
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High Courts24 Apr 2019Disposed Off

Amiya Kanti Das & Anr Vs Sefalika Ash

Calcutta High Court · (2019) 04 CAL CK 0075

Advocates Act, 1961 — Section 8, 29, 32, 33Code Of Civil Procedure, 1908 — Section 2(15), 119, Order 3 Rule 1, Order 3 Rule 2, Order 3 Rule 5, Order 32 Rule 8(f)Indian Bar Councils Act, 1926 — Section 14
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High Courts24 Apr 2019Dismissed

Sanjib Das Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 04 CAL CK 0074

Income-Tax Act, 1961 — Section 4, 5, 6(6), 10, 11, 12, 13, 14, 14A, 28, 29, 30, 31, 32, 33, 34, 35, 36, 37, 38, 39, 40, 41, 42, 43D, 80A(1), 80B(5), 80B, 80C, 80D,80E, 80F, 80G, 80H, 80I, 80J, 80K, 80L, 80M, 80N, 80O, 80P, 80Q, 80R, 80S, 80T, 80U
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