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Calcutta High Court judgments, 2019

1,681 judgments · page 61 of 85

High Courts08 May 2019Disposed Off

Archana Roy Vs Dipanjan Bhattacharjee

Calcutta High Court · (2019) 05 CAL CK 0021

Code Of Civil Procedure, 1908 — Section 80, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(3)(a), Order 23 Rule 1(3)(b), Order 32 Rule 1, Order 32 Rule 2, Order 32 Rule 3, Order 32 Rule 4, Order 32 Rule 5, Order 32 Rule 6, Order 32 Rule 7, Order 32 Rule 8, Order 32 Rule 9, Order 32 Rule 10, Order 32 Rule 11, Order 32 Rule 12, Order 32 Rule 13, Order 32 Rule 14Constitution Of India, 1950 — Article 227
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