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COURT ARCHIVE

Calcutta High Court judgments, 2019

1,681 judgments · page 62 of 85

High Courts03 May 2019Disposed Off

Atlantic Projects Ltd. & Ors Vs Allahabad Bank & Ors

Calcutta High Court · (2019) 05 CAL CK 0011

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2)Banking Regulation Act, 1949 — Section 21, 21(2), 21(3), 35ACompanies Act, 2013 — Section 2(60)
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High Courts03 May 2019Dismissed

Ashim Baidya Ashim Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 05 CAL CK 0005

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 35, 42, 45, 50, 67Evidence Act, 1872 — Section 25Code of Criminal Procedure, 1973 — Section 313
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High Courts01 May 2019

Dilip Kumar Verma Vs Union Of India & Ors

Calcutta High Court · (2019) 05 CAL CK 0001

Railway Protection Force Rules, 1987 — Rule 144.2, 148.2, 153Central Civil Servants (Pension) Rule, 1972 — Rule 9Railway Services (Pension) Rules, 1993 — Rule 9
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High Courts29 Apr 2019

Deb Kumar Mondal Vs Gour Hari Mondal & Ors

Calcutta High Court · (2019) 04 CAL CK 0094

Bengal, Agra And Assam Civil Courts Act, 1887 — Section 18, 21, 21(1), 21(1)(a), 21(1)(b)Code Of Civil Procedure, 1908 — Section 15, 24, 96, 151, Order 8 Rule 6, Order 8 Rule 6(2), Order 8 Rule 6A, Order 8 Rule 6A(2), Order 41 Rule 1
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