High Courts23 Apr 2019Disposed Off
Brijendra Kumar Singh Vs State Of West Bengal And Others
Calcutta High Court · (2019) 04 CAL CK 0072
Constitution Of India, 1950 — Article 136, 141, 226
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 64 of 85
High Courts23 Apr 2019Dismissed
Yunus Ali Vs State Of West Bengal & Others
Calcutta High Court · (2019) 04 CAL CK 0070
Evidence Act, 1872 — Section 115Management Of Recognized Non-Government Institutions (Aided And Unaided) Rules, 1969 — Rule 28Constitution Of India, 1950 — Article 14, 16, 226
High Courts22 Apr 2019Disposed Off
Avis Isl And Coconut Plantation Cooperative Society Ltd Vs Andaman & Nicobar Administration & Others
Calcutta High Court · (2019) 04 CAL CK 0069
Andaman And Nicobar Islands Cooperative Societies Regulations, 1973 — Section 57(2), 57(2)(b), 57(3)
High Courts22 Apr 2019Allowed
J. R. Aggarwal @ Joginder Raj Aggarwal Vs Subimal Kundu And Others
Calcutta High Court · (2019) 04 CAL CK 0057
West Bengal Court Fees Act, 1970 — Section 7(vi)(a), 7(xiii)(d), 11Court Fees Act, 1870 — Section 7, 7(v) , 7(xi)(cc)West Bengal Premises Tenancy Act, 1956 — Section 17(2), 17(2A)
High Courts18 Apr 2019Dismissed
Shiv Shankar Singh Vs Union Of India & Others
Calcutta High Court · (2019) 04 CAL CK 0068
High Courts18 Apr 2019
Sukla Mistry (Biswas) Vs Shivani Devi & Others
Calcutta High Court · (2019) 04 CAL CK 0067
High Courts18 Apr 2019Disposed Off
Ejajul Haque & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 04 CAL CK 0065
West Bengal Land Acquisition Act, 1894 — Section 49(1)Land Acquisition Act, 1894 mdash; Section 23(1) 23(2), 28Land Acquisition Manual 1991, — Rule 49(1)
High Courts18 Apr 2019Disposed Off
Commissioner Of Income Tax, Kolkata II Vs Kesoram Industries Ltd
Calcutta High Court · (2019) 04 CAL CK 0064
Income Tax Act, 1961 — Section 2(28A), 32, 33, 34, 35, 36, 35D, 35D(1), 35D(2), 37, 260A
High Courts18 Apr 2019Dismissed
Steel Authority Of India Limited, Unit: IISCO Steel Plant Vs Workmen Of Steel Authority Of India Limited And Ors
Calcutta High Court · (2019) 04 CAL CK 0062
Industrial Disputes Act, 1947 — Section 10Contract, Labour (Regulation And Abolition) Act, 1970 — Section 10, 10(1)Contract, Labour (Regulation and Abolition) Rules, 1972 — Rule 78(2)(b)
High Courts18 Apr 2019Disposed Off
Sushovan Das Gupta Vs State Of West Bengal And Others
Calcutta High Court · (2019) 04 CAL CK 0061
Indian Penal Code, 1860 — Section 406, 408, 409Code Of Criminal Procedure, 1973 — Section 2(n), 2(wa), 173(8), 319Constitution Of India, 1950 — Article 21
High Courts18 Apr 2019Disposed Off
Bandana Dey Vs United Bank Of India And Others
Calcutta High Court · (2019) 04 CAL CK 0058
Constitution Of India, 1950 — Article 311
High Courts17 Apr 2019Dismissed
Monjur Alam Mallick Vs Rajib Saha
Calcutta High Court · (2019) 04 CAL CK 0056
Indian Stamp Act, 1899 — Section 33, 33(4), 35, 36, 61Evidence Act, 1872 — Section 73, 91Constitution Of India, 1950 — Article 13(b), 49
High Courts16 Apr 2019Disposed Off
Soy Varghese Vs Union Of India & Others
Calcutta High Court · (2019) 04 CAL CK 0066
Constitution Of India, 1950 — Article 16
High Courts16 Apr 2019Disposed Off
Board Of Trustees For The Port Of Kolkata Vs Kolkata Container Terminal Private Limited
Calcutta High Court · (2019) 04 CAL CK 0063
Arbitration and Conciliation Act, 1996 — Section 31(7), 34, 36, 36(1), 36(3)Code Of Civil Procedure, 1908 — Order 41 Rule 5Constitution Of India, 1950 — Article 136
High Courts12 Apr 2019Dismissed
Kajal Bagdi Others Vs Central Bank Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0071
Constitution Of India, 1950 — Article 226
High Courts12 Apr 2019Allowed
Asraf Sk @ Firoz Sk @ Firoj Sk @ Methun Vs State
Calcutta High Court · (2019) 04 CAL CK 0060
Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 19, 21(c), 24, 27A, 36A(4), 37(4)
High Courts12 Apr 2019Allowed
Kamala Dogra & Anr Vs State Of West Bengal
Calcutta High Court · (2019) 04 CAL CK 0059
Indian Penal Code, 1860 — Section 34, 109, 120B, 201, 302Code Of Criminal Procedure, 1973 — Section 313, 437A
High Courts12 Apr 2019Disposed Off
G. Mohan Das And Another Vs State And Others
Calcutta High Court · (2019) 04 CAL CK 0055
Code Of Criminal Procedure, 1973 — Section 154, 155(2), 156, 156(1), 156(3), 173, 190, 190(1)(a), 200, 202, 202(1), 320, 482Indian Penal Code, 1860 — Section 34, 406Andaman & Nicobar Island Excise Regulation Act, 1876 — Regulation 32
High Courts12 Apr 2019Dismissed
Gobinda Panigrahi Vs Central Bank Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0054
Constitution Of India, 1950 — Article 226
High Courts11 Apr 2019
Bratin Kumar Dey Vs Kajal Ray
Calcutta High Court · (2019) 04 CAL CK 0052
Consumer Protection Act, 1986 — Section 2(b)(v), 2(d)(ii), 2(e), 19, 21(b)Constitution Of India, 1950 — Article 227