High Courts02 Jan 2019Allowed
Zhantu Haldar @ Zantu Haldar Vs Malay Biswas & Ors
Calcutta High Court · (2019) 01 CAL CK 0001
Code Of Civil Procedure, 1908 — Section 10Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 85 of 85