High Courts10 Jan 2019
Engineers India Ltd Vs Haldia Petrochemicals Ltd
Calcutta High Court · (2019) 01 CAL CK 0041
Code Of Civil Procedure, 1908 — Order 21 Rule 26, Order 21 Rule 29
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 83 of 85
High Courts10 Jan 2019
Magma Fincorp Limited Vs Dinesh Uranv & Ors.
Calcutta High Court · (2019) 01 CAL CK 0040
Arbitration And Conciliation Act, 1996 — Section 9
High Courts10 Jan 2019
Magma Fincorp Limited Vs Prashanta Prasad Kar & Anr
Calcutta High Court · (2019) 01 CAL CK 0039
Arbitration And Conciliation Act, 1996 — Section 9
High Courts10 Jan 2019Dismissed
Jaya Kar Vs Union Of India, Service Through The G.M., South Eastern Railway
Calcutta High Court · (2019) 01 CAL CK 0038
Arbitration & Conciliation Act, 1996 — Section 11, 39
High Courts10 Jan 2019
Sanchayani Savings & Investment (I) Ltd Vs Reserve Bank Of India & Anr.
Calcutta High Court · (2019) 01 CAL CK 0037
High Courts09 Jan 2019Disposed Off
Manamatha Nath Ghosh & Anr. Vs Ramkrishna Das & Ors.
Calcutta High Court · (2019) 01 CAL CK 0036
High Courts09 Jan 2019Allowed
Frontline Corporation Ltd Vs Punjab And Sind Bank
Calcutta High Court · (2019) 01 CAL CK 0035
High Courts09 Jan 2019
Jyotsna Mullick & Ors Vs Kamalesh Mallick & Ors.
Calcutta High Court · (2019) 01 CAL CK 0034
High Courts09 Jan 2019Disposed Off
Chandra Prakash Agarwal Vs Bhagirath Agarwal
Calcutta High Court · (2019) 01 CAL CK 0033
High Courts08 Jan 2019Disposed Off
Haldia Petrochemicals Limited Vs Joint Secretary to the Government of India & Ors
Calcutta High Court · (2019) 01 CAL CK 0032
Central Excise Rules, 2002 — Rule 18
High Courts08 Jan 2019Disposed Off
Subhas Hazra & Ors Vs Malay Gayen & Anr
Calcutta High Court · (2019) 01 CAL CK 0031
West Bengal Premises Tenancy Act, 1997 — Section 2(g)
High Courts08 Jan 2019
Magma Fincorp Limited Vs Glaze Infrastructure Private Limited & Ors
Calcutta High Court · (2019) 01 CAL CK 0029
Evidence Act, 1872 — Section 114Arbitration And Conciliation Act, 1996 — Section 3
High Courts07 Jan 2019
Rahul Tewari Vs Union Of India & Ors
Calcutta High Court · (2019) 01 CAL CK 0028
High Courts07 Jan 2019
Larica Resorts Private Limited Vs West Bengal Tourism Development Corporation
Calcutta High Court · (2019) 01 CAL CK 0027
Arbitration And Conciliation Act, 1996 — Section 17, 37
High Courts04 Jan 2019Disposed Off
Agarpara Co. Ltd. Vs Jitendra Nath Chowbay & Ors.
Calcutta High Court · (2019) 01 CAL CK 0026
High Courts04 Jan 2019
Tata Capital Financial Services Ltd Vs Gurdev Kaur & Anr
Calcutta High Court · (2019) 01 CAL CK 0025
High Courts04 Jan 2019Dismissed
Nirmalya Thundar Vs State Of West Bengal
Calcutta High Court · (2019) 01 CAL CK 0020
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 325, 354, 447Code Of Criminal Procedure, 1973 — Section 164
High Courts03 Jan 2019
Rigveda Maritime Private Limited Vs Owners And Parties Interested In The Vessel Mv Vsevolod Beletskiy & Anr
Calcutta High Court · (2019) 01 CAL CK 0024
Admiralty Rules, 1988 — Rule 12
High Courts03 Jan 2019Disposed Off
Principal Commissioner of Income Tax (Central) Vs Warren Tea Ltd
Calcutta High Court · (2019) 01 CAL CK 0023
Income Tax Act, 1961 — Section 33AB(7), 260A