High Courts18 Jan 2019Disposed Off

Abdul Karim Khan Vs State Of West Bengal & Anr

Calcutta High Court · (2019) 01 CAL CK 0115

Protection Of Children from Sexual Offences Act, 2012 — Section 3, 4, 8, 29Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164, 428
High Courts10 Jan 2019

Subhasis Mondal Vs State of West Bengal & Ors

Calcutta High Court · (2019) 01 CAL CK 0043

West Bengal Minorities Commission Act, 1996 — Section 2(c)Management Of Recognized NonGovernment Institutions (Aided And Unaided), 1969 — Rule 33Management Rules, 1969 — Section 6, 32, 32(c), 33