High Courts21 Jan 2019Dismissed

Karan Sai Vs State

Calcutta High Court · (2019) 01 CAL CK 0129

Indian Penal Code, 1860 — Section 149, 302, 504Code Of Criminal Procedure, 1973 — Section 162, 164, 193, 313, 428Evidence Act, 1872 — Section 27