High Courts22 Jan 2019Disposed Off

Noor Alam Khan @ Guddu Vs State Of West Bengal

Calcutta High Court · (2019) 01 CAL CK 0082

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 120B, 419, 420, 467, 468, 471Identification Of The Prisoners Act, 1920 — Section 4, 5