High Courts30 Jan 2019Dismissed

Shyama Prased Mondal & Ors. Vs Susanta Kumar Saha

Calcutta High Court · (2019) 01 CAL CK 0158

West Bengal Land Reforms Act, 1955 — Section 2(6), 2(7), 2(10), 3, 3A(3), 8, 8(1), 9, 9(1), 10, 14S, 14SS, 14V, 57, 57(f), 57(1)(f)West Bengal Land Reforms (Amendment) Act, 1981 — Section 3AWest Bengal Estates Acquisition Act, 1953 — Section 4, 5, 5A, 6, 7, 8, 10
High Courts30 Jan 2019Dismissed

Hironmoy Sen Vs State of West Bengal

Calcutta High Court · (2019) 01 CAL CK 0157

Indian Penal Code, 1860 — Section 107, 114, 323, 406, 498A,Code Of Criminal Procedure, 1973 — Section 161, 227, 228, 239, 240, 245, 251A(2)(3), 468, 469, 469(1)(a), 472, 473, 482Limitation Act, 1963 — Section 5
High Courts28 Jan 2019Dismissed

Haradhan Rana & Ors. Vs State of West Bengal & Ors.

Calcutta High Court · (2019) 01 CAL CK 0145

West Bengal Scheduled Castes And Scheduled Tribes (Reservation Of Vacancies In Services And Posts) Act, 1976 — Section 2(b), 2(c), 2(d), 5Companies Act, 1956 — Section 617West Bengal Co-operative Societies Act, 2006 — Section 134