High Courts08 Apr 2019Dismissed

Sudhir Kumar Gupta And Others Vs Arati @ Arti Gupta

Calcutta High Court · (2019) 04 CAL CK 0020

West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001 — Section 8(3), 21West Bengal Premises Tenancy Act, 1997 — Section 12ACode Of Civil Procedure, 1908 — Rules Order 7 Rule 11