High Courts05 Apr 2019Dismissed
Tata Steel Limited & Anr. Vs Incab Industries Ltd. & Ors.
Calcutta High Court · (2019) 04 CAL CK 0001
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 67 of 85
High Courts02 Apr 2019Dismissed
Md. Mehmood & Ors Vs Nargis Begum & Ors
Calcutta High Court · (2019) 04 CAL CK 0011
Transfer Of Property Act, 1882 — Section 123, 129
High Courts02 Apr 2019Dismissed
Tarak Roy Chowdhury Vs Lalmohan Shaw And Others
Calcutta High Court · (2019) 04 CAL CK 0010
West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001 — Section 8, 8(3), 21Code Of Civil Procedure, 1908 — Section 47, Order 9 Rule 13, Order 41 Rule 11
High Courts02 Apr 2019
Basudeb Das Vs Malati P. Soni
Calcutta High Court · (2019) 04 CAL CK 0009
Limitation Act, 1963 — Section 5Army Act, 1950 — Section 123(2)Code Of Civil Procedure, 1908 — Order 6 Rule 17, Order 18 Rule 4, Order 23 Rule 1
High Courts02 Apr 2019Allowed
Kamalesh Polley Vs State Of West Bengal
Calcutta High Court · (2019) 04 CAL CK 0008
Indian Penal Code, 1860 — Section 201, 302Code Of Criminal Procedure, 1973 — Section 437A
High Courts02 Apr 2019Disposed Off
Jibananda Ghosh & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 04 CAL CK 0007
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 325, 326, 379, 427, 436, 448, 506, 1436Explosives Act, 1884 — Section 9(B)Code Of Criminal Procedure, 1973 — Section 408
High Courts02 Apr 2019Dismissed
Kaberi Hazra Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 04 CAL CK 0006
Land Acquisition Act, 1894 — Section 4, 5A, 6, 9, 11, 11AWest Bengal Land Reforms Act, 1955 — Section 4C(5)West Bengal Land Reforms and Tenancy Tribunal Act, 1991 — Section 10
High Courts02 Apr 2019Dismissed
Union Of India & Ors Vs Sobha Rani Mal & Ors
Calcutta High Court · (2019) 04 CAL CK 0005
High Courts02 Apr 2019Dismissed
Smt. Probha Chowdhury @ Smt. Probha Devi Chowdhury And Ors Vs Karabi Ghosh And Ors
Calcutta High Court · (2019) 04 CAL CK 0004
Transfer Of Property Act, 1882 — Section 108Code Of Civil Procedure, 1908 — Section 100, Order 41 Rule 11West Bengal Premises Tenancy Act, 1956 — Section 2(h)
High Courts02 Apr 2019Disposed Off
Soumendra Nath Pande Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 04 CAL CK 0003
Management Of Sponsored Institutions (Secondary) Rules, 1972 — Rule 4, 4(viii), 5, 5(ii), 5(iii), 5(iv), 5(v), 25Management of Recognized Non Govt Institutions Rules, 1969 — Rule 6, 7
High Courts02 Apr 2019
Dr. Samir Kumar Nanda Vs Union Of India & Ors
Calcutta High Court · (2019) 04 CAL CK 0002
Administrative Tribunals Act, 1985 — Section 14, 14(2), 14(1)(b)(iii)Central Administrative Tribunal Rules Of Practice, 1993 — Rule 154(b)Constitution Of India, 1950 — Article 323A
High Courts01 Apr 2019
Ajit Kumar Baul Vs Minati Baul And Others
Calcutta High Court · (2019) 04 CAL CK 0012
Land Revenue and Land Reforms Regulation 1966 — Section 162Specific Relief Act, 1963 — Section 34Transfer Of Property Act, 1882 — Section 53A
High Courts29 Mar 2019Dismissed
Food Corporation Of India Vs Tulshi Commercial Co. Ltd
Calcutta High Court · (2019) 03 CAL CK 0117
High Courts29 Mar 2019Dismissed
Sangeeta Sahal & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 03 CAL CK 0115
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 401, 482Indian Penal Code, 1860 — Section 34, 120B, 420, 468, 471Constitution Of India, 1950 — Article 226
High Courts29 Mar 2019Disposed Off
Iswar Sitaram Jew And Another Vs Ruby Ganguly And Others
Calcutta High Court · (2019) 03 CAL CK 0114
Hindu Succession Act, 1956 — Section 8, 15, 16Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts29 Mar 2019Disposed Off
Union Of India & Others Vs Bankim Chandra Debnath
Calcutta High Court · (2019) 03 CAL CK 0113
Industrial Disputes Act, 1947 — Section 11ACode Of Civil Procedure, 1908 — Order 7 Rule 7Central Civil Services (Pension) Rules, 1972 — Rule 29, 35, 36, 38, 39, 40, 48, 48A, 49
High Courts29 Mar 2019Disposed Off
Goodricke Group Ltd. & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 03 CAL CK 0112
Industrial Disputes Act, 1947 — Section 2A, 10(1B)(D)
High Courts29 Mar 2019Disposed Off
V.Subbaraj And Others Vs Union Of India And Others
Calcutta High Court · (2019) 03 CAL CK 0111
High Courts29 Mar 2019Allowed
Union Of India And Others Vs R.N.Roy
Calcutta High Court · (2019) 03 CAL CK 0110
Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts28 Mar 2019Disposed Off
Shyam Sel & Power Limited Vs Bahubali Promoters Private Limited
Calcutta High Court · (2019) 03 CAL CK 0116
Code Of Civil Procedure, 1908 — Section 10, 151, Order 2 Rule 2, Order 2 Rule 4West Bengal Premises Tenancy Act, 1997 — Section 6(4)