High Courts21 May 2019
State Of West Bengal & Others Vs Dr. Md. Nazir Hossain & Others
Calcutta High Court · (2019) 05 CAL CK 0047
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 60 of 85
High Courts21 May 2019Disposed Off
Neetender Soni Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 05 CAL CK 0046
Negotiable Instruments Act, 1881 — Section 138Code Of Criminal Procedure, 1973 — Section 401, 482Limitation Act 1963 — Section 5
High Courts21 May 2019Disposed Off
Samrat Bhowmik Vs Chanda & Company & Ors
Calcutta High Court · (2019) 05 CAL CK 0045
Negotiable Instruments Act, 1881 — Section 138, 138(c), 142, 14(1), 142(b), 145, 145(2)Code of Criminal Procedure, 1973 — Section 200, 201, 201(a), 482
High Courts21 May 2019Disposed Off
Madhusudan Chakraorty Vs Laxmi Priya Samanta & Anr
Calcutta High Court · (2019) 05 CAL CK 0044
Negotiable Instruments Act, 1881 — Section 138, 139, 143Code of Criminal Procedure, 1973 — Section 143, 326, 326(3), 357, 357(1), 372, 374, 376, 482Indian Penal Code, 1860 — Section 64
High Courts20 May 2019
Dipanwita Jana (Bhowmik) Vs State of West Bengal & Ors
Calcutta High Court · (2019) 05 CAL CK 0055
High Courts20 May 2019
Sayed Abdul Malik Vs State Bank Of India & Ors
Calcutta High Court · (2019) 05 CAL CK 0054
Constitution Of India, 1950 — Article 300A
High Courts20 May 2019
Saurov Kumar Mandal Vs Madhura Das
Calcutta High Court · (2019) 05 CAL CK 0053
High Courts20 May 2019
Dew Nath Tiwari & Ors Vs Union Of India & Ors
Calcutta High Court · (2019) 05 CAL CK 0052
High Courts20 May 2019
Netai Chandra Saha & Ors Vs Union Of India & Ors
Calcutta High Court · (2019) 05 CAL CK 0051
High Courts20 May 2019
Reliance General Insurance Co. Ltd Vs Nitya Ram Mukherjee & Anr
Calcutta High Court · (2019) 05 CAL CK 0050
Motor Vehicles Act, 1988 — Section 149(2)(a), 166, 170
High Courts17 May 2019
Oriental Insurance Co. Ltd Others Vs Diana George (Chakraborty) & Ors
Calcutta High Court · (2019) 05 CAL CK 0040
Motor Vehicles Act, 1988 — Section 140, 163A, 166, 170
High Courts17 May 2019
Sri Nirmal Kumar Saha Vs State Bank Of India & Ors
Calcutta High Court · (2019) 05 CAL CK 0039
Constitution Of India, 1950 — Article 227
High Courts17 May 2019
Sun Pharmaceuticals Industries Ltd. & Anr Vs State Bank Of India & Ors
Calcutta High Court · (2019) 05 CAL CK 0038
Insolvency And Bankruptcy Code, 2016 — Section 10, 14Code Of Civil Procedure 1908 — Section 14Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 29, 29(3)
High Courts16 May 2019Dismissed
Bishnupada Acharjee Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 05 CAL CK 0043
Industrial Dispute Act, 1947 — Section 2A, 10, 10(1) , 33C(1), 33C(2), 33C(2)(2)Constitution Of India, 1950 — Article 32
High Courts16 May 2019Allowed
Dayabati Das & Ors Vs Meera Das & Ors
Calcutta High Court · (2019) 05 CAL CK 0042
Limitation Act, 1963 — Section 3Benami Transactions (Prohibition) Act, 1988 — Section 2(8), 2(9), 4, 5, 6, 7, 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18, 19, 20, 21, 22, 23, 24Transfer Of Property Act, 1882 — Section 179(1), 53A
High Courts16 May 2019Allowed
Dr. Sankar Prasad Mukherjee Vs Maulana Abul Kalam Ajad University & Ors
Calcutta High Court · (2019) 05 CAL CK 0041
Indian Contract Act, 1872 — Section 23Companies Act, 2013 — Section 617West Bengal University Of Technology Act, 2000 — Section 2(24), 4, 6, 10, 11, 25(3 )(6)(e)(D)
High Courts15 May 2019Disposed Off
Rigveda Maritime Pvt. Ltd Vs Sohom Shipping Pvt. Ltd. & Ors
Calcutta High Court · (2019) 05 CAL CK 0035
Major Port Trust Act, 1963 — Section 64Calcutta Port Trust (Distraint or Arrest And Sale Of Vessels) Regulations, 1988 — Regulation 5, 6
High Courts14 May 2019Allowed
Anil Kumar Malik & Ors Vs Ramjiban Mahato & Ors
Calcutta High Court · (2019) 05 CAL CK 0034
Code Of Civil Procedure, 1908 — Section 96Bengal Money Lenders Act, 1940 — Section 36, 37Evidence Act, 1872 — Section 92
High Courts14 May 2019
Bimala Bala Gantait And Ors Vs Swapan Maity And Ors
Calcutta High Court · (2019) 05 CAL CK 0033
High Courts14 May 2019Allowed
Manik Lal Sen & Ors Vs Bimal Kanta Chattopadhyay & Ors
Calcutta High Court · (2019) 05 CAL CK 0032