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Calcutta High Court judgments, 2019

1,681 judgments · page 53 of 85

High Courts17 Jul 2019Allowed

Saurav Das Vs Kartick Dutta And Others

Calcutta High Court · (2019) 07 CAL CK 0063

West Bengal Premises Tenancy Act, 1997 — Section 6(2), 7, 7(1), 7(1)(c), 7(2), 7(3)Code Of Civil Procedure, 1908 — Section 151Limitation Act, 1963 — Section 5
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High Courts17 Jul 2019Allowed, Disposed Off

Bimal Das Vs Minu Patra

Calcutta High Court · (2019) 07 CAL CK 0061

Registration Act, 1908 — Section 61Limitation Act, 1963 — Section 3West Bengal Land Reforms Act, 1955 — Section 8, 9, 14
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High Courts17 Jul 2019

Tata Chemicals Ltd Vs M/S Kshitish Bardhan Chunilal Nath And Others

Calcutta High Court · (2019) 07 CAL CK 0058

Indian Penal Code, 1860 — Section 120B, 406, 408, 420, 467, 468, 471, 477ACode Of Civil Procedure, 1908 — Section 4, 10, 24, 75, 94, 94(c), 136, 151, Order 36, Order 38 Rule 5, Order 38 Rule 5(1), Order 38 Rule 5(1)(a), Order 39 Rule 1, Order 39 Rule 1(b), Order 39 Rule 2Arbitration And Conciliation Act, 1996 — Section 9
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High Courts15 Jul 2019Dismissed

Pratap Pramanick And Others Vs State Of West Bengal And Another

Calcutta High Court · (2019) 07 CAL CK 0052

Indian Penal Code, 1860 — Section 114, 323, 354, 354C, 376D, 376(2)(d), 376(2)(i), 376(2)(n), 509Protection Of Children From Sexual Offences Act, 2012 — Section 6, 10, 17, 28, 31Code Of Criminal Procedure, 1973 — Section 9(1), 9(3), 193, 194, 407, 407(1), 408, 408(1), 408(2), 408(3), 408(4), 408(5), 408(6), 408(7), 408(9), 409
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High Courts12 Jul 2019Dismissed

Dr. Pradeep P.S Vs Andaman And Nicobar Administration And Others

Calcutta High Court · (2019) 07 CAL CK 0051

Indian Medical Council Act, 1956 — Section 4III, 11Constitution Of India, 1950 — Article 226Opening Of A New Or Higher Course Of Study Or Training (Including Post-Graduate Course Of Study Or Training) And Increase Of Admission Capacity In Any Course Of Study Or Training (Including A Postgraduate Course Of Study Or Training) Regulations, 2000 — Regulation 2(a)
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