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Calcutta High Court judgments, 2019

1,681 judgments · page 51 of 85

High Courts01 Aug 2019Dismissed

Jayanta Ray Vs Kolkata Municipal Corporation & Ors

Calcutta High Court · (2019) 08 CAL CK 0003

West Bengal Inland Fisheries Act, 1984 — Section 17A, 17A(3), 17(A)(10), 17(11)West Bengal Inland Fisheries (Amendment ) Act 1993 — Section 1(2), 2(1)West Bengal Land Reforms Act, 1955 — Section 4C
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High Courts31 Jul 2019Allowed

M/S. Steel Authority Of India Ltd VsExalt Service Pvt. Ltd

Calcutta High Court · (2019) 07 CAL CK 0104

Public Premises (Eviction Of Unauthorised Occupants) Act, 1971 — Section 4(1), 4(1A), 5, 5(1), 9, 9(4)Arbitration And Conciliation Act 1996 — Section 9, 31, 32(1), 34Code Of Civil Procedure, 1908 — Section 151
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High Courts31 Jul 2019Dismissed

Cts Industries Limited Vs Gammon India Limited & Anr

Calcutta High Court · (2019) 07 CAL CK 0103

Indian Contract Act, 1872 — Section 28Limitation Act, 1963 — Section 14(2)Code Of Civil Procedure, 1908 — Section 20, Order 1 Rule 1, Order 1 Rule 3, Order 2 Rule 3, Order 7 Rule 10, Order 7 Rule 11, Order 7 Rule 11(a), Order 8 Rule 6, Order 8 Rule 6A, Order 14 Rule 2(2)
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High Courts31 Jul 2019Allowed/Disposed Off

Agrasain Seva Samity Vs Basudeo Tikmany

Calcutta High Court · (2019) 07 CAL CK 0090

Code Of Civil Procedure, 1908 — Section 151, Order 2 Rule 2, Order 39 Rules 1, Order 39 Rules 2, Order 39 Rule 4, Order 41 Rule 27Constitution Of India, 1950 — Article 227
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High Courts30 Jul 2019Allowed

Ila Banerjee Vs Raj Kumar Chakraborty

Calcutta High Court · (2019) 07 CAL CK 0097

West Bengal Premises Tenancy Act, 1997 — Section 6, 6(4), 7, 7(1), 7(2), 7(3), 21, 21(2)Code Of Civil Procedure, 1908 — Section 100, 100(5), Order 20 Rule 12
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High Courts29 Jul 2019Disposed Off

Mujaffar Mondal Vs State Of West Bengal

Calcutta High Court · (2019) 07 CAL CK 0101

Code Of Criminal Procedure, 1973 — Section 145, 145(4), 145(6), 482West Bengal Land Reforms Act, 1955 — Section 15(A), 18(1), 21, 180
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High Courts29 Jul 2019Dismissed

Rekha Murarka Vs State Of West Bengal & Anr

Calcutta High Court · (2019) 07 CAL CK 0100

Code Of Criminal Procedure, 1973 — Section 2(u), 2(wa), 24, 24(3), 24(8), 225, 301, 301(2), 309, 311, 372, 397, 401, 482Indian Penal Code, 1860 — Section 302, 326
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