High Courts26 Jul 2019Dismissed
Kartik Debnath Vs State Of West Bengal & Ars
Calcutta High Court · (2019) 07 CAL CK 0087
Indian Penal Code, 1860 — Section 302, 326Code Of Criminal Procedure, 1973 — Section 164, 313
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 52 of 85
High Courts26 Jul 2019Dismissed
Dr. Bimal Kumar Raj & Ors Vs State Of West Bengal And Ors
Calcutta High Court · (2019) 07 CAL CK 0086
Land Acquisition Act, 1894 — Section 3f, 3f(iii), 3f(iv), 3f(vii), 4, 4(1), 5A, 6, 6(1), 6(ii), 7, 8, 9, 11A, 16, 17(1), 18, 24, 39, 40, 41(7)Land Acquisition (Companies) Rules, 1963 — Rule 3, 4, 5
High Courts25 Jul 2019Dismissed
Paresh Ch. Giri Vs Banabala Sasmal & Anr
Calcutta High Court · (2019) 07 CAL CK 0085
Code Of Criminal Procedure, 1973 — Section 125, 401, 482
High Courts25 Jul 2019Dismissed
MEP Infrastructure Developers Ltd. & Anr Vs HRBC & Ors
Calcutta High Court · (2019) 07 CAL CK 0084
Constitution Of India, 1950 — Article 226
High Courts25 Jul 2019Disposed Off
S.S. Civil Construction Pvt. Ltd. & Anr Vs Government Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0083
Indian Contract Act, 1872 — Section 2, 3, 4Code Of Civil Procedure, 1908 — Section 20
High Courts25 Jul 2019Dismissed/Allowed
M/S. Sushila Trading Corporation Vs Airports Authority Of India & Ors
Calcutta High Court · (2019) 07 CAL CK 0082
High Courts25 Jul 2019Disposed Off
Achiya Bibi @ Achhiya Sardar Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0081
Code Of Criminal Procedure, 1973 — Section 2 (wa), 177, 178, 179, 357, 357A, 357A(1), 357A(2), 357A(3), 357A(4), 357A(5), 357A(6)Indian Penal Code, 1860 — Section 34, 344, 363, 372Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 7
High Courts25 Jul 2019Dismissed
Mohan Insurance And Financial Consultancy Private Limited & Another Vs HDFC Bank Limited & Ors
Calcutta High Court · (2019) 07 CAL CK 0080
Banking Regulation Act, 1949 — Section 5(c), 5(c)(a), 7Indian Contract Act, 1872 — Section 148, 170, 171Constitution Of India, 1950 — Article 226
High Courts25 Jul 2019Dismissed
State Of West Bengal & Ors Vs Kailashpati Jha & Ors
Calcutta High Court · (2019) 07 CAL CK 0079
Bengal General Clauses Act, 1899 — Section 8, 22West Bengal School Service Commission Act, 1997 — Section 92(5)General Clauses Act, 1897 — Section 6, 6(c), 6(d), 6(e)
High Courts25 Jul 2019Disposed Off
Anil Rajkumar Mukerji And Ors Vs Rev. Paritosh Canning And Ors
Calcutta High Court · (2019) 07 CAL CK 0078
Code Of Criminal Procedure, 1973 — Section 92
High Courts24 Jul 2019Dismissed
Debabrata Dutta Vs Joy Gopal Saha And Others
Calcutta High Court · (2019) 07 CAL CK 0077
Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1997 — Section 7, 7(1), 7(2), 7(3)
High Courts24 Jul 2019Allowed
BLA Projects Pvt. Ltd Vs Asansol Durgapur Development Authority
Calcutta High Court · (2019) 07 CAL CK 0076
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 8, 9, 9(1)(b), 17, 32, 33, 34, 34(4), 36, 36(1), 37, 37(2), 37(1)(a), 37(1)(b), 37(1)(c), 42Bengal, Agra & Assam Civil Courts Act, 1887 — Section 8(2), 21(3)Guardians And Wards Act, 1890 — Section 4A
High Courts23 Jul 2019Allowed
Ramesh Das & Ors Vs State Of West Bengal & Ars
Calcutta High Court · (2019) 07 CAL CK 0075
Indian Penal Code, 1860 — Section 34, 323, 324, 341Code Of Criminal Procedure, 1973 — Section 313
High Courts23 Jul 2019Disposed Off
Abir Saha & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 07 CAL CK 0074
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 107, 306Constitution Of India, 1950 — Article 227
High Courts22 Jul 2019Disposed Off
Foroj Ali Mallick & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0073
Code Of Civil Procedure, 1908 — Section 151Indian Penal Code, 1860 — Section 34, 188, 323, 341
High Courts22 Jul 2019Dismissed
Shreyas Sinha Vs West Bengal National University Of Juridical Sciences & Ors
Calcutta High Court · (2019) 07 CAL CK 0072
West Bengal National University Of Juridical Sciences (Amendment) Act, 2018 — Section 4A(3)
High Courts22 Jul 2019Dismissed
Sajahan Sk Vs State Of West Bengal
Calcutta High Court · (2019) 07 CAL CK 0071
Indian Penal Code, 1860 — Section 302, 307, 498A
High Courts22 Jul 2019Dismissed
Rajeev Jhawer @ Rajeev Jhawar Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 07 CAL CK 0070
Indian Penal Code, 1860 — Section 279National Highways Act, 1956 — Section 8BMotor Vehicles Act, 1988 — Section 190(1), 194, 201
High Courts22 Jul 2019Allowed
Arif Ali Vs State Of West Bengal And Anr
Calcutta High Court · (2019) 07 CAL CK 0069
Code Of Criminal Procedure, 1973 — Section 161, 482Indian Penal Code, 1860 — Section 34, 406, 498AEvidence Act, 1872 — Section 113A
High Courts22 Jul 2019Allowed
Rajendra Prasad Sharma Vs M/S Hartin Harris Ltd
Calcutta High Court · (2019) 07 CAL CK 0068
Indian Penal Code, 1860 — Section 71, 120B, 407, 411Code Of Criminal Procedure, 1973 — Section 300General Clauses Act, 1897 — Section 26