High Courts12 Jul 2019Disposed Off
Ramapada Jana Vs Kamala Samanta & Another
Calcutta High Court · (2019) 07 CAL CK 0047
West Bengal Land Reforms Act, 1955 — Section 2(6), 5(5), 8, 9, 14Constitution Of India, 1950 — Article 227
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 54 of 85
High Courts12 Jul 2019Disposed Off
Bipin Kumar Vohra & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0046
Indian Penal Code, 1860 — Section 405, 406, 415, 418, 420Arbitration And Conciliation Act, 1996 — Section 9, 17Code Of Criminal Procedure, 1973 — Section 200, 482
High Courts12 Jul 2019Dismissed
Goutam Kumar Pramanik Vs State Of West Bengal & Others
Calcutta High Court · (2019) 07 CAL CK 0045
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 325, 379, 435, 436, 447, 448, 506Evidence Act, 1872 — Section 9B
High Courts12 Jul 2019Dismissed
Anil Rajkumar Mekerji And Ors Vs R Rev Paritosh Canning And Ors
Calcutta High Court · (2019) 07 CAL CK 0044
Code Of Civil Procedure, 1908 — Section 92, Order 1 Rule 8Constitution Of India, 1950 — Article 22, 24
High Courts12 Jul 2019Dismissed/Disposed Off, Respectively
Standard Chartered Bank & Anr Vs Tilak Mehra & Ors
Calcutta High Court · (2019) 07 CAL CK 0043
Indian Contract Act, 1872 — Section 51, 52, 53, 54Transfer of Property Act, 1882 — Section 5, 116Arbitration And Conciliation Act, 1996 — Section 29, 34, 34(2)(a), 34(2)(b), 34(2)(a)(b), 34(b)(ii), 75, 81
High Courts11 Jul 2019Disposed Off/Dismissed, Respectively
Mono @ Manohar Ghosh Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 07 CAL CK 0042
Code Of Criminal Procedure, 1973 — Section 401, 482Indian Penal Code, 1860 — Section 34, 324, 326, 448
High Courts11 Jul 2019Dismissed
Naba Kumar Biswas Vs Bangiya Gramin Vikash Bank & Ors
Calcutta High Court · (2019) 07 CAL CK 0041
High Courts11 Jul 2019Disposed Off
Srilekha Basu Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0040
Code Of Criminal Procedure, 1973 — Section 36, 144(2), 154, 154(1), 154(3), 156(3), 200, 401, 482Constitution Of India, 1950 — Article 141
High Courts11 Jul 2019Disposed Off
Jujjavarapu Achyuta Rama Rao Vs Axis Bank Limited
Calcutta High Court · (2019) 07 CAL CK 0039
Negotiable Instruments Act, 1881 — Section 138, 141
High Courts11 Jul 2019Allowed
Chandana Roy Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0038
Code Of Criminal Procedure, 1973 — Section 156(3), 165, 173, 173(2), 173(8), 174, 311, 391, 482Delhi Special Police Establishment Act, 1946 — Section 6Constitution Of India, 1950 — Article 19, 19(1), 19(1)(a), 19(1)(b), 21, 22, 32, 136, 141, 226
High Courts10 Jul 2019Disposed Off
Sukumar Rajgopalan Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 07 CAL CK 0037
Passports Act, 1967 — Section 10(3), 10(3)(e)Indian Penal Code, 1860 — Section 420, 494, 498ACode Of Criminal Procedure, 1973 — Section 104
High Courts10 Jul 2019Allowed
Kishore Kumar Khaitan And Another Vs Praveen Kumar Singh
Calcutta High Court · (2019) 07 CAL CK 0036
Code Of Civil Procedure, 1908 — Section 151, Order 13 Rule 10, Order 18 Rule 2, Order 18 Rule 2A, Order 18 Rule 2(1), Order 18 Rule 2(2), Order 18 Rule 2(3), Order 18 Rule 17, Order 18 Rule 17A
High Courts10 Jul 2019Dismissed
Kashem Ali Biswas Vs Union Of India And Others
Calcutta High Court · (2019) 07 CAL CK 0035
Central Reserve Police Force Act, 1949 — Section 11(1), 21(1)Central Reserve Police Force Rules, 1955 — Rule 27(b), 27(c)Constitution Of India, 1950 — Article 226, 227
High Courts10 Jul 2019Disposed Off
Arpita Guin Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 07 CAL CK 0034
Indian Penal Code, 1860 — Section 308, 323, 326, 341, 506Code Of Criminal Procedure, 1973 — Section 154(1), 154(3), 156(3)
High Courts10 Jul 2019Allowed
Mamun Shaikh Vs State Of West Bengal And Others
Calcutta High Court · (2019) 07 CAL CK 0033
University Grant Commission Act, 1956 — Section 3Constitution Of India, 1950 — Article 226
High Courts10 Jul 2019Disposed Off
M/s. Mehek-e-Punjab Retreat Pvt. Ltd Vs Aryan Dhatu Private Limited
Calcutta High Court · (2019) 07 CAL CK 0032
Arbitration And Conciliation Act, 1996 — Section 5, 8, 16, 16(2), 34, 37(2)(a)Bombay Rents, Hotel And Lodging House Rates Control Act, 1947 — Section 28Delhi Rent Act, 1995 — Section 3
High Courts09 Jul 2019Dismissed
Ashok @ Asok Chattopadhyay Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 07 CAL CK 0030
Code Of Criminal Procedure, 1973 — Section 161, 401, 482Indian Penal Code, 1860 — Section 34, 323, 354A, 379, 448, 506
High Courts09 Jul 2019Disposed Off
Haimanti Mal Vs State Of West Bengal
Calcutta High Court · (2019) 07 CAL CK 0029
Code Of Criminal Procedure, 1973 — Section 401, 482Protection Of Women From Domestic Violence Act, 2005 — Section 12, 12(1), 12(3), 18, 19, 20, 22Protection Of Women From Domestic Violence Rules, 2006 — Rule 6, 6(II)
High Courts09 Jul 2019Dismissed
Principal Commissioner Of Income Tax, Central – 2, Kolkata Vs Ankit Metal & Power Ltd
Calcutta High Court · (2019) 07 CAL CK 0028
Income Tax Act, 1961 — Section 2(24), 2(45), 4, 5, 115JB, 139(5), 5(1), 254
High Courts08 Jul 2019
Kallol Kanti Biswas Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0031
Code Of Criminal Procedure, 1973 — Section 344