High Courts05 Jul 2019Dismissed
Kabita Saha & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0027
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 55 of 85
High Courts05 Jul 2019Disposed Off
Md. Sarfaraz @ Md. Sarfaraz Alam & Anr Vs State Of West Bengal
Calcutta High Court · (2019) 07 CAL CK 0026
Arms Act, 1959 — Section 3, 25(1B), 25 (1B)(a), 25(2), 29Code Of Criminal Procedure, 1973 — Section 374Probation Of Offenders Act, 1958 — Section 27
High Courts05 Jul 2019Dismissed
Rajendra Kuchlyan Vs Jhuma Kuchlyan
Calcutta High Court · (2019) 07 CAL CK 0025
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 164, 401, 482
High Courts05 Jul 2019Dismissed
Laxmi Pat Surana Vs Voltas Ltd
Calcutta High Court · (2019) 07 CAL CK 0024
Arbitration And Conciliation Act, 1996 — Section 5, 34, 37
High Courts04 Jul 2019
Kajal Roy Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0023
Code Of Criminal Procedure, 1973 — Section 144, 156(3)Indian Penal Code, 1860 — Section 34, 302, 506Code Of Civil Procedure, 1908 — Order 1 Rule 10
High Courts04 Jul 2019Disposed Off/Dismissed, Respectively
Sukumar Bhattacharya, Piyali Shaw, Ashok Chakraborty, Aparna Banerjee
Calcutta High Court · (2019) 07 CAL CK 0022
Code Of Civil Procedure, 1908 — Section 151Constitution Of India, 1950 — Article 215
High Courts04 Jul 2019Disposed Off
Anirban Ghosh & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0021
Constitution Of India, 1950 — Article 14, 16, 39
High Courts04 Jul 2019Disposed Off
Sumitra Debi Varma @ Sumitra Debi Varma Vs Ghanshyam Das Agarwala
Calcutta High Court · (2019) 07 CAL CK 0020
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 9 Rule 13, Order 26 Rule 1, Order 39 Rule 2AConstitution Of India, 1950 — Article 227
High Courts04 Jul 2019Disposed Off
Risabh Ruia Vs Nirmal Mukherjee & Ors
Calcutta High Court · (2019) 07 CAL CK 0019
Indian Trusts Act, 1882 — Section 1, 34Constitution Of India, 1950 — Article 227
High Courts04 Jul 2019Allowed
Mintu Mallick Vs Hon’ble High Court At Calcutta And Others
Calcutta High Court · (2019) 07 CAL CK 0018
Code Of Criminal Procedure, 1973 — Section 345Indian Penal Code, 1860 — Section 228Judicial Officers’ Protection Act, 1850 — Section 1
High Courts04 Jul 2019Disposed Off
Santosh Kumar Dwivedi & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0017
Code Of Criminal Procedure, 1973 — Section 82, 155(2), 156(1), 438, 482West Bengal Protection Of Interest Of Depositors In Financial Establishments Act, 2013 — Section 3(1)(a), 21AIndian Penal Code, 1860 — Section 120B, 406, 409, 420
High Courts04 Jul 2019Disposed Off/Dismissed, Respectively
Dipika Agarwal @ Dipika Khaitan Vs Rishi Agarwal
Calcutta High Court · (2019) 07 CAL CK 0016
Code Of Civil Procedure, 1908 — Section 24, Order 39 Rule 1, Order 39 Rule 2Guardians And Wards Act, 1890 — Section 9, 9(1), 12, 25Hindu Minority And Guardianship Act, 1956 — Section 6, 6(a)
High Courts04 Jul 2019Disposed Off
Dinbandhu Rai Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0015
Constitution Of India, 1950 — Article 12
High Courts03 Jul 2019Dismissed
Rakesh Sethi Vs Rajeev Sethi
Calcutta High Court · (2019) 07 CAL CK 0006
Arbitration And Conciliation Act, 1996 — Section 5, 8
High Courts03 Jul 2019Disposed Off
Union Of India & Ors Vs Ultra Tech Cement Limited & Anr
Calcutta High Court · (2019) 07 CAL CK 0004
Arbitration And Conciliation Act, 1996 — Section 5, 8, 11Constitution Of India, 1950 — Article 226
High Courts02 Jul 2019Disposed Off
Rabi Besra & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 07 CAL CK 0012
Scheduled Tribes And Other Traditional Forest Dwellers (Recognition Of Forest Rights) Act, 2006 — Section 2(g), 3, 3(2)Constitution Of India, 1950 — Article 12
High Courts02 Jul 2019Disposed Off
Santandal Beliatore Branch & Anr Vs Phani Bhusan Nag & Ors
Calcutta High Court · (2019) 07 CAL CK 0010
Evidence Act, 1872 — Section 65, 65(a), 66Constitution Of India, 1950 — Article 227
High Courts02 Jul 2019Dismissed
Rohit Kumar Vs Union Of India & Ors
Calcutta High Court · (2019) 07 CAL CK 0009
Railway Protection Rules, 1987 — Rule 7, 153
High Courts02 Jul 2019Dismissed
Kisan Tudu Vs Union Of India & Ors
Calcutta High Court · (2019) 07 CAL CK 0008
High Courts02 Jul 2019Disposed Off
Panchanan Ghanti & Ors Vs M/s. Balaji Parking Plaza & Ors
Calcutta High Court · (2019) 07 CAL CK 0007
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 47, 151, Order 9 Rule 13Constitution Of India, 1950 — Article 227