COURT ARCHIVE

Calcutta High Court judgments, 2019

1,681 judgments · page 57 of 85

High Courts24 Jun 2019Dismissed

Mohammad Ali Vs Andaman And Nicobar Administration And Others

Calcutta High Court · (2019) 06 CAL CK 0034

Andaman And Nicobar Islands Land Revenue And Land Reforms Regulation, 1966 — Section 3, 3(b), 17, 28(1), 28(2)(i), 28(d), 33, 89, 113, 198(i), 202, 208Code Of Civil Procedure, 1908 — Order 41 Rule 33

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High Courts21 Jun 2019Dismissed

Kapur Chandra Garg And Anr Vs Vivek Kumar Sukla

Calcutta High Court · (2019) 06 CAL CK 0033

Limitation Act, 1963 — Section 5, 12(2)Constitution Of India, 1950 — Article 227

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High Courts21 Jun 2019

Nemai Das & Anr Vs State Of West Bengal

Calcutta High Court · (2019) 06 CAL CK 0032

Indian Penal Code, 1860 — Section 120B, 361, 363, 366, 372Code Of Criminal Procedure, 1973 — Section 161, 164

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High Courts21 Jun 2019Dismissed

Mona Roy Vs State Of West Bengal

Calcutta High Court · (2019) 06 CAL CK 0031

Indian Penal Code, 1860 — Section 376Code Of Criminal Procedure, 1973 — Section 164, 313

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High Courts21 Jun 2019Dismissed

Laksman Bhuiya Vs State Of West Bengal

Calcutta High Court · (2019) 06 CAL CK 0030

Indian Penal Code, 1860 — Section 302, 304(I), 498ACode Of Criminal Procedure, 1973 — Section 313, 428Evidence Act, 1872 — Section 106

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High Courts21 Jun 2019Allowed

Sandip Kumar Dasgupta Vs Dipanwita Dasgupta

Calcutta High Court · (2019) 06 CAL CK 0029

Special Marriage Act, 1954 — Section 25(i), 27(1)(d)

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High Courts21 Jun 2019Allowed

Soumi Mukherjee Vs Manas Mukherjee

Calcutta High Court · (2019) 06 CAL CK 0028

Code Of Civil Procedure, 1908 — Section 24, Order 8 Rule 5(1), Order 8 Rule 5(2)Guardians And Wards Act, 1890 — Section 4A,4(5), 4(5)(b)(ii), 9, 9(1), 12, 24, 25Hindu Marriage Act, 1955 — Section 13B

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High Courts21 Jun 2019Disposed Off

Supreme Paper Mills Limited & Others Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 06 CAL CK 0027

Indian Penal Code, 1860 — Section 34, 405, 406, 409Code Of Criminal Procedure, 1973 — Section 227, 409, 482Employees Provident Fund And Miscellaneous Provisions Act, 1952 — Section 2(e)

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High Courts20 Jun 2019Disposed Off

Gopal Adhikary Vs Rekha Adhikary

Calcutta High Court · (2019) 06 CAL CK 0023

Code Of Criminal Procedure, 1973 — Section 125, 126Indian Penal Code, 1860 — Section 498A

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High Courts20 Jun 2019Dismissed

Dipak Sonkar Vs State Of West Bengal

Calcutta High Court · (2019) 06 CAL CK 0022

Indian Penal Code, 1860 — Section 307, 324, 326, 341Code Of Criminal Procedure, 1973 — Section 161, 313

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High Courts19 Jun 2019Allowed

ALW Estates Pvt. Ltd Vs M/S Rajlaxmi Investment And Trading Co. Ltd. And Another

Calcutta High Court · (2019) 06 CAL CK 0025

Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 12, Rule 6, Order 21 Rule 6, Order 21 Rule 97, Order 21 Rule 99, Order 21 Rule 101

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High Courts19 Jun 2019Disposed Off

Arbind Bhattacharya & Ors Vs Balaram Modak & Ors

Calcutta High Court · (2019) 06 CAL CK 0021

Code Of Civil Procedure, 1908 — Section 151Constitution Of India, 1950 — Article 227

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High Courts19 Jun 2019Allowed

M/S. Jalan Intercontinental Hotels And Another Vs Kolkata Metropolitan Development Authority And Others

Calcutta High Court · (2019) 06 CAL CK 0020

Transfer Of Property Act, 1882 — Section 108, 111Constitution Of India, 1950 — Article 226

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High Courts19 Jun 2019Disposed Off

Shreechand Jain Vs Animesh Sinha

Calcutta High Court · (2019) 06 CAL CK 0019

West Bengal Premises Tenancy Act, 1997 — Section 6, 7(2)Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)

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High Courts19 Jun 2019Dismissed