High Courts29 Aug 2019Dismissed
Kamal Narayan Tewari @ Tripathi & Anr Vs Civil Judge (Junior Division), 2nd Court, District – Paschim Medinipur, West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0305
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 36 of 85
High Courts29 Aug 2019Dismissed
M/s. Diesel Pump Engineers Vs Eastern Coalfields Ltd. & Ors
Calcutta High Court · (2019) 08 CAL CK 0304
Constitution Of India, 1950 — Article 226
High Courts29 Aug 2019Allowed
Radha Krishan Poddar & Anr Vs State of West Bengal & Anr
Calcutta High Court · (2019) 08 CAL CK 0303
Indian Penal Code, 1860 — Section 120B, 193, 194, 195, 196, 199, 200, 205, 206, 207, 208, 209, 210, 211, 406, 420Code Of Criminal Procedure, 1973 — Section 195, 195(1)(b)(I)
High Courts29 Aug 2019
Gopal Shasmal And Others Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0302
West Bengal Estates Acquisition Act, 1953 — Section 6, 57B, 57(2)(a), 57(2)(b), 57(2)(c), 57B(2)(a), 57B(2)(b), 57B(2)(c)
High Courts29 Aug 2019Allowed
Kolkata Fish Suppliers’ Welfare Association Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0301
Transfer Of Property Act, 1882 — Section 5, 8, 10, 11, 55Evidence Act, 1872 — Section 115Indian Easements Act, 1882 — Section 52, 53, 54
High Courts29 Aug 2019
Magma Fincorp Limited Vs Anisur Rahaman Mallick And Anr
Calcutta High Court · (2019) 08 CAL CK 0300
Arbitration And Conciliation Act, 1996 — Section 9
High Courts29 Aug 2019
Magma Fincorp Ltd Vs Rahman Ahamad & Anr
Calcutta High Court · (2019) 08 CAL CK 0299
Arbitration And Conciliation Act, 1996 — Section 9
High Courts29 Aug 2019Disposed Of
India Brewary & Distillery Ltd Vs Shaw Wallace & Company Ltd
Calcutta High Court · (2019) 08 CAL CK 0298
Code Of Civil Procedure, 1908 — Section 27, Order 5 Rule 17, Order 5 Rule 18, Order 5 Rule 19, Order 5 Rule 20, Order 5 Rule 20(3), Order 9 Rule 6, Order 9 Rule 13Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 — Section 22(2)(g)
High Courts29 Aug 2019
Harleen Jairath Vs Prabha Surana & Anr
Calcutta High Court · (2019) 08 CAL CK 0297
Limitation Act, 1963 — Section 19Code Of Civil Procedure, 1908 — Order 38 Rule 5
High Courts29 Aug 2019Disposed Of
Indrani Kar Vs State Of West Bengal & 5 Ors
Calcutta High Court · (2019) 08 CAL CK 0296
High Courts29 Aug 2019
Vikram Jairath Vs Prabha Surana & Ors
Calcutta High Court · (2019) 08 CAL CK 0295
Limitation Act, 1963 — Section 19Code Of Civil Procedure, 1908 — Order 38 Rule 5
High Courts29 Aug 2019
Magnum Propack Private Limited Vs Vora Fastners Private Limited
Calcutta High Court · (2019) 08 CAL CK 0294
Evidence Act, 1872 — Section 92Companies Act, 1956 — Section 434Registration Act, 1908 — Section 17
High Courts29 Aug 2019Dismissed
M/s M-Tech Innovations Limited Vs Andaman And Nicobar Administration And Others
Calcutta High Court · (2019) 08 CAL CK 0085
High Courts29 Aug 2019Allowed
State Vs A.Maheshwar Rao And Others
Calcutta High Court · (2019) 08 CAL CK 0084
Prevention Of Corruption Act, 1988 — Section 13(b), 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B, 420Limitation Act, 1963 — Section 5
High Courts28 Aug 2019Disposed Of
Sanatan Dutta & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0255
West Bengal Government Premises (Regulation Of Occupancy) Act, 1984 — Section 8, 11, 11(2), 12, 13, 15, 23
High Courts28 Aug 2019Disposed Of
Suman Hazra Vs West Bengal College Service Commission & Ors
Calcutta High Court · (2019) 08 CAL CK 0254
High Courts28 Aug 2019Disposed Of
Avijit Mandal Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0253
Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 2(g), 4, 4(2), 4(3), 4(4), 5, 5(1), 5(3), 6, 18(1)
High Courts28 Aug 2019Dismissed
Sambhu Das Vs Goutam Dey & Ors
Calcutta High Court · (2019) 08 CAL CK 0252
Kolkata Municipal Corporation Act, 1980 — Section 400(8)
High Courts28 Aug 2019Dismissed
Ranjit Samanta Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 08 CAL CK 0251
Indian Penal Code, 1860 — Section 364Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts28 Aug 2019
Apeejay Surrendra Park Hotels Ltd.& Anr Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 08 CAL CK 0250
Kolkata Municipal Act, 1980 — Section 174(2)