High Courts30 Aug 2019Disposed Of
Abdul Qadir Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0325
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 35 of 85
High Courts30 Aug 2019Dismissed
Sarvjeet Kumar Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0324
Indian Penal Code, 1860 — Section 34, 114, 177, 201, 304, 341, 506
High Courts30 Aug 2019Disposed Of
Anil Kumar Prasad Vs Food Corporation Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0323
Food Corporation Of India (Staff) Regulations, 1971 — Regulation 66, 66(1), 66(2), 66(3), 66(4), 66(8), 70, 74
High Courts30 Aug 2019
Mita Chowdhury Vs Asit Bhattacharya & Ors
Calcutta High Court · (2019) 08 CAL CK 0322
Code Of Criminal Procedure, 1973 — Section 340Code Of Civil Procedure, 1908 — Section 100, Order 22 Rule 3, Order 41 Rule 23A, Order 43 Rule 1(u)
High Courts30 Aug 2019Disposed Of/Allowed
Amarnath Kundu Since Deceased Represented By Chhaya Rani Kundu & Ors Vs Niharbala Manna & Ors
Calcutta High Court · (2019) 08 CAL CK 0321
Calcutta Thika Tenancy (Acquisition And Regulation) Act, 1981 — Section 5(b)
High Courts30 Aug 2019Dismissed
Sukchand Mondal Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 08 CAL CK 0320
Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 — Section 33
High Courts30 Aug 2019Dismissed
Prasenjit Mondal Vs State of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0319
Management Of Recognised Non-Government Institution (Aided And Unaided) Rules, 1969 — Rule 33Management Of Sponsored Institutions (Secondary) Rules, 1972 — Rule 7 (i)Constitution Of India, 1950 — Article 30
High Courts30 Aug 2019Disposed Of
Narayan Chandra Guchhait Vs State of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0318
High Courts30 Aug 2019Disposed Of
Dulal Chandra Barman Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0317
High Courts30 Aug 2019Dismissed
Kamal Singh Vs Pushpa Devi Gupta & Ors
Calcutta High Court · (2019) 08 CAL CK 0316
Specific Relief Act, 1963 — Section 6, 6(3)Code Of Civil Procedure, 1908 — Section 115Constitution Of India, 1950 — Article 227
High Courts30 Aug 2019Allowed
Ranadhi Kumar Das Vs Madan Mohan Sadhukhan
Calcutta High Court · (2019) 08 CAL CK 0315
Transfer Of Property Act, 1882 — Section 40, 55(2)Code Of Civil Procedure, 1908 — Order 7 Rule 7
High Courts30 Aug 2019Dismissed
Mojaffar Hossain Molla Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0314
Indian Penal Code, 1860 — Section 34, 302Indian Explosives Act, 1884 — Section 9, 9(b)
High Courts30 Aug 2019Dismissed
Subrata Mukherjee Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 08 CAL CK 0313
Arms Act, 1959 — Section 25, 27Indian Penal Code, 1860 — Section 306, 448Code Of Criminal Procedure, 1973 — Section 313
High Courts30 Aug 2019Dismissed
Lakshmi Rani Dey & Ors Vs Rita Das & Ors
Calcutta High Court · (2019) 08 CAL CK 0312
Specific Relief Act, 1963 — Section 34Evidence Act, 1872 — Section 97
High Courts30 Aug 2019Disposed Of
Allahabad Bank Vs Sandipta Gangopadhyay
Calcutta High Court · (2019) 08 CAL CK 0311
Prevention Of Corruption Act, 1988 — Section 7Allahabad Bank Officer Employees’ (Discipline And Appeal) Regulation, 1976 — Rule 12(2)(a)Constitution Of India, 1950 — Article 21
High Courts30 Aug 2019Dismissed
Abdus Salam Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0310
Indian Penal Code, 1860 — Section 34, 314Code Of Criminal Procedure, 1973 — Section 161, 207, 311, 313
High Courts30 Aug 2019Disposed Of
Ramkrishna Poddar And Others Vs Sudhanshu Saha
Calcutta High Court · (2019) 08 CAL CK 0309
West Bengal Premises Tenancy Act, 1997 — Section 2(g), 6, 6(4), 7, 7(1), 7(2)Constitution Of India, 1950 — Article 227
High Courts30 Aug 2019Disposed Of
Chitra Das & Ors Vs Kashi Nath Chakraborty
Calcutta High Court · (2019) 08 CAL CK 0308
West Bengal Premises Tenancy Act, 1997 — Section 6(1), 7, 7(2), 7(3)Code Of Civil Procedure, 1908 — Section 115, 115A, 115(1), 115(2), 148, 151Limitation Act, 1963 — Section 5
High Courts30 Aug 2019Allowed/Disposed Of
M/s. MM Carbon Products (Pvt.) Ltd. & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 08 CAL CK 0307
Code Of Criminal Procedure, 1973 — Section 200, 202, 483Indian Penal Code, 1860 — Section 34, 120B, 406, 420, 465, 467, 468, 471
High Courts29 Aug 2019Dismissed
Fathima Bibi Vs A&N Administration & Others
Calcutta High Court · (2019) 08 CAL CK 0306
Andaman And Nicobar Islands (Municipal Council) Regulations, 1994 — Section 168(f)Constitution Of India, 1950 — Article 226