High Courts28 Aug 2019Disposed Of
ARCL Organics Limited Vs Tara Properties Pvt. Ltd
Calcutta High Court · (2019) 08 CAL CK 0249
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 37 of 85
High Courts28 Aug 2019Disposed Of
Sivam Das & Anr Vs Council For The Indian School Certificate Examinations & Ors
Calcutta High Court · (2019) 08 CAL CK 0248
High Courts28 Aug 2019Dismissed
Surajit Sen Vs Royal Bank Of Scotland NV
Calcutta High Court · (2019) 08 CAL CK 0247
Commercial Courts Act, 2015 — Section 2(c), 2(g), 13(2), 15Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts28 Aug 2019Disposed Of
Alok Nath Chandra Vs State Bank Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0246
Banking Regulation Act, 1949 — Section 45ZABanking Company (Nomination Rules, 1985) — Rule 2BCode Of Civil Procedure, 1908 — Order 6 Rule 1, Order 6 Rule 2, Order 7 Rule 14(1), Order 13 Rule 1(1), Order 13 Rule 3
High Courts28 Aug 2019Disposed Of
Tara Shankar Kumar Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0245
High Courts28 Aug 2019Disposed Of
South Bengal State Transport Corporation & Ors Vs Uttam Saha & Ors
Calcutta High Court · (2019) 08 CAL CK 0244
High Courts28 Aug 2019Dismissed
Ananda Kumar Ghosh Vs Durgapur Projects Limited & Ors
Calcutta High Court · (2019) 08 CAL CK 0243
High Courts28 Aug 2019Allowed
Tapas Kumar Mondal Vs Ranajit Mondal & Ors
Calcutta High Court · (2019) 08 CAL CK 0242
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts28 Aug 2019Disposed Of
BP Company Limited Thika Shramik Union & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0241
Industrial Disputes Act, 1947 — Section 12Constitution Of India, 1950 — Article 226
High Courts28 Aug 2019Disposed Of
Bimal Kanti Mistri Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0240
High Courts28 Aug 2019Dismissed
Tamima Nasrin Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0239
High Courts28 Aug 2019Allowed
Belley Sankarpur Rajib Gandhi Memorial Ayurvedic College & Hospital & Anr Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0238
High Courts28 Aug 2019Disposed Of
Chandrakala Santhalia Alias Agarwal Vs National Insurance Co. Ltd. & Anr
Calcutta High Court · (2019) 08 CAL CK 0237
Motor Vehicles Act, 1988 — Section 166Constitution Of India, 1950 — Article 141
High Courts28 Aug 2019Disposed Of
Jahangir Laskar And Others Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0236
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 39
High Courts28 Aug 2019
Bikash Chandra Sinha Vs Contai Co-Operative Bank Ltd. & Ors
Calcutta High Court · (2019) 08 CAL CK 0083
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 468, 471Code Of Criminal Procedure, 1973 — Section 160
High Courts28 Aug 2019Allowed
Tanmay Datta Vs United Bank Of India And Others
Calcutta High Court · (2019) 08 CAL CK 0082
Indian Penal Code, 1860 — Section 409, 420, 468Code Of Criminal Procedure, 1973 — Section 173Constitution Of India, 1950 — Article 142, 226
High Courts27 Aug 2019Disposed Of
Eskag Sanjeevani Pvt. Ltd. & Anr Kolkata Municipal Corporation & Ors
Calcutta High Court · (2019) 08 CAL CK 0293
Kolkata Municipal Corporation Act, 1980 — Section 400(1), 416
High Courts27 Aug 2019Disposed Of
Bakelite Hylam Limited Vs Narottam Investments & Trading Co Ltd
Calcutta High Court · (2019) 08 CAL CK 0292
Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17, 18, 22(1)Indian Contract Act, 1872 — Section 25
High Courts27 Aug 2019Disposed Of
Suniti Raha & Anr Vs Protima Raha (Tarafder) & Ors
Calcutta High Court · (2019) 08 CAL CK 0291
High Courts27 Aug 2019Disposed Of
Tarak Nath Halder And Others Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0290