High Courts27 Aug 2019Dismissed
Dakshineswar Auto Rickshaw Union Dunlop-Bally Via Dakshineswar & Ors Vs State Of West Bengal & Anr
Calcutta High Court · (2019) 08 CAL CK 0289
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 38 of 85
High Courts27 Aug 2019Disposed Of
Sagar Chakraborty Vs State Of West Bengal & Others
Calcutta High Court · (2019) 08 CAL CK 0288
High Courts27 Aug 2019Allowed
Moumita Nath @ Karmakar Vs Sanku Nath
Calcutta High Court · (2019) 08 CAL CK 0287
Code Of Civil Procedure, 1908 — Section 24, 25Code Of Criminal Procedure, 1973 — Section 125Indian Penal Code, 1860 — Section 498A
High Courts27 Aug 2019Disposed Of
Prabir Kumar Paul & Ors Vs Jyoti Prakash Pal & Ors
Calcutta High Court · (2019) 08 CAL CK 0286
West Bengal Town And Country (Planning And Development) Act, 1979 — Section 46, 52, 53Contempt Of Courts Act, 1971 — Section 2(d)(ii)(iii)
High Courts27 Aug 2019Dismissed
Sk. Rabiual Rahaman Vs Najma Bibi And Others
Calcutta High Court · (2019) 08 CAL CK 0285
West Bengal Acquisition Of Homestead Land For Agricultural Labourers, Artisans And Fishermen Act, 1975 — Section 7West Bengal Land Reforms Act, 1955 — Section 51C
High Courts27 Aug 2019Dismissed
M/s. Akash Ganga Dealcomm Pvt. Ltd Vs Ganesh Real Estate Pvt. Ltd. & Ors
Calcutta High Court · (2019) 08 CAL CK 0284
Limitation Act, 1963 — Section 5
High Courts27 Aug 2019Dismissed
Basudeb Ghosh Vs State Of West Bengal
Calcutta High Court · (2019) 08 CAL CK 0283
Code Of Criminal Procedure, 1973 — Section 100(4), 161, 164, 174, 313Indian Penal Code, 1860 — Section 302, 304IIEvidence Act, 1872 — Section 27, 157, 118
High Courts27 Aug 2019Allowed
Md. Sajid Khan & Ors Vs M/s. Ashutosh Roy Prafulla Kumar Roy & Ors
Calcutta High Court · (2019) 08 CAL CK 0080
Code Of Civil Procedure, 1908 — Order 6 Rule 17
High Courts27 Aug 2019Allowed/Disposed Off
Lisa Banerjee (Dasgupta) Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0079
Constitution Of India, 1950 — Article 226
High Courts27 Aug 2019Allowed
Shyam Sundar Chatterjee & Anr Vs Tarak Nath Chatterjee
Calcutta High Court · (2019) 08 CAL CK 0078
High Courts27 Aug 2019Dismissed
Khazana Projects & Industries Pvt. Ltd Vs Indian Oil Corporation Ltd
Calcutta High Court · (2019) 08 CAL CK 0077
Arbitration And Conciliation Act, 1996 — Section 2(1)(e), 2(1)(e)(i), 8, 9, 11, 11(6), 17, 34, 34(3), 37, 42, 43Code Of Civil Procedure, 1908 — Section 15, 16, 17, 18, 19, 20, 20(c), 21Limitation Act, 1963 — Section 14
High Courts26 Aug 2019Allowed/Dismissed/ Disposed Of
SARAF Agencies Pvt. Ltd Vs Kanoria Jute & Industries Limited
Calcutta High Court · (2019) 08 CAL CK 0282
High Courts26 Aug 2019Disposed Of
Gouri Prasad Goenka Vs State Bank Of India And Anr
Calcutta High Court · (2019) 08 CAL CK 0281
High Courts26 Aug 2019Disposed Of
Biswanath Mitter Vs K. C. Basu
Calcutta High Court · (2019) 08 CAL CK 0280
High Courts26 Aug 2019
Unilever Plc & Anr Vs Royal Ice Cream
Calcutta High Court · (2019) 08 CAL CK 0279
High Courts26 Aug 2019
Hindustan Unilever Limited Vs Vinod Harde
Calcutta High Court · (2019) 08 CAL CK 0278
High Courts26 Aug 2019Disposed Of
State Of West Bengal And Ors Vs Ganesh Real Estate Private Limited
Calcutta High Court · (2019) 08 CAL CK 0277
Code Of Civil Procedure, 1908 — Order 2 Rule 2
High Courts26 Aug 2019Disposed Of
Satikanta Guha Foundation Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0276
National Institutes Of Technology (Amendment) Act, 2012 — Section 6(2)
High Courts26 Aug 2019Disposed Of
Sanat Kumar Sen Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0275
Management Of Recognized Non Government Institution (Aided And Unaided) Rules, 1969 — Rule 11(1)
High Courts26 Aug 2019Disposed Of
Secretary And Curator, Victoria Memorial Hall Vs Ravi Prakash Gautam & Ors
Calcutta High Court · (2019) 08 CAL CK 0274
Victoria Memorial Act, 1903 — Section 6(1)