CourtKutchehry.com

COURT ARCHIVE

Calcutta High Court judgments, 2019

1,681 judgments · page 40 of 85

High Courts21 Aug 2019Allowed

Almas Sk. @ Almach Sekh Vs Felujan Bewa & Anr

Calcutta High Court · (2019) 08 CAL CK 0230

Maintenance And Welfare Of Parents And Senior Citizens Act, 2007 — Section 5, 16, 23, 23(1)Protection Of Women From Domestic Violence Act, 2005 — Section 23West Bengal Maintenance And Welfare Of Parents And Senior Citizen Rules, 2008 — Rule 4(1)
Read judgment
High Courts21 Aug 2019Disposed Of

Amal Boral Vs Debasish Paul & Anr

Calcutta High Court · (2019) 08 CAL CK 0229

West Bengal Premises Tenancy Act, 1997 — Section 7(1), 7(1)(a), 7(2), 21(1), 21(2)Limitation Act, 1963 — Section 5
Read judgment
High Courts21 Aug 2019Disposed Of

Baby Saha Vs Authorised Officer, Bank Of India & Ors

Calcutta High Court · (2019) 08 CAL CK 0227

Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 8(6), 13(2), 13(4), 13(5), 13(8), 14, 17, 18Security Interest (Enforcement) Rules 2002 — Rule 8(1), 8(2)Code Of Civil Procedure, 1908 — Order 21 Rule 92, Order 34 Rule 5
Read judgment