High Courts21 Aug 2019Allowed
Price Waterhouse And Anr Vs Commissioner Of Income Tax, Kolkata-XIX & Ors
Calcutta High Court · (2019) 08 CAL CK 0226
Income Tax Act, 1961 — Section 92EConstitution Of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments, 2019
1,681 judgments · page 41 of 85
High Courts21 Aug 2019Disposed Of
Wellworth Vanijya Private Limited Vs Official Liquidator, High Court, Calcutta
Calcutta High Court · (2019) 08 CAL CK 0225
Companies Act, 2013 — Section 446(2)
High Courts21 Aug 2019
Vodafone Idea Limited Vs Saregama India Limited & Anr
Calcutta High Court · (2019) 08 CAL CK 0224
Copyright Act, 1957 — Section 13(1)(a), 14, 17, 18, 38, 38A, 38BConstitution Of India, 1950 — Article 133(1)
High Courts21 Aug 2019
Rigveda Maritime Pvt. Ltd And Others Vs O & P Interested In Vessel M.V. Vsevolod Beletskiy And Anr
Calcutta High Court · (2019) 08 CAL CK 0223
High Courts21 Aug 2019Dismissed
Ashim Kumar Guha And Others Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0064
Railway Protection Force Rules, 1987 — Rule 7.2, 70, 70.5, 70.6, 70.7.1. 70.7.2, 70.5, 70.7, 72Constitution Of India, 1950 — Article 226
High Courts21 Aug 2019Disposed Off
Commissioner Of Customs (Preventive), West Bengal, Kolkata And Others Vs Sohom Shipping Pvt. Ltd And Others
Calcutta High Court · (2019) 08 CAL CK 0063
Customs Act, 1962 — Sectionmdash; Section 2(d), 2(14), 2(15), 2(22), 7(a), 33, 34, 35, 111, 111(a), 111(d), 111(h), 112, 112(a), 130
High Courts21 Aug 2019Dismissed
Tribhuban Narayan Pandey Vs Ranjit Mondal & Anr
Calcutta High Court · (2019) 08 CAL CK 0062
Negotiable Instruments Act, 1881 — Section 138, 138(c), 142, 142 (b)Code Of Criminal Procedure, 1973 — Section 313Limitation Act 1963 — Section 5
High Courts21 Aug 2019Disposed Off
Swapan Kumar Debnath Vs Indian Oil Corporation & Ors
Calcutta High Court · (2019) 08 CAL CK 0061
Code Of Civil Procedure, 1908 — Order 39 Rule 2(A)Constitution Of India, 1950 — Article 227
High Courts21 Aug 2019Allowed
West Bengal State Electricity Distribution Company Limted Vs Sudarshan Pahari & Another
Calcutta High Court · (2019) 08 CAL CK 0036
Electricity Act, 2003 — Section 2, 14, 14(1), 14(2), 14(3), 14(4), 14(5), 15(1), 15(2), 16, 18(2)(a), 18(2)(c), 29, 32(3), 33, 36, 39(2)(d)(ii), 40(c)(ii), 41, 42, 42(2), 42(4), 42(5), 42(6), 42(7), 43, 43(1), 43(3), 45(2), 47(1), 47(4), 47(5), 50, 51, 52(2), 57, 57(1), 57(2), 57(3), 59(1), 61, 61(g), 62(2), 62(5), 64(1), 64(3), 66, 77, 79, 79(1), 79(1)(f), 84, 85, 86, 86(i), 86(1)(f), 86(f), 91(1), 91(2), 92(1), 94, 95, 96, 97, 111, 125, 126, 127, 127(1), 128(1), 128(5), 128(8), 130, 135, 136, 137, 138, 139, 143, 178, 181, 181(1), 181(2)(za), 181(2)(zb)Code Of Criminal Procedure, 1973 — Section 100, 345, 346Indian Penal Code, 1860 — Section 193, 228
High Courts20 Aug 2019
Banashree Neogy & Anr Vs Soma Ghosh & Ors
Calcutta High Court · (2019) 08 CAL CK 0222
High Courts20 Aug 2019Dismissed
Eita India Limited Vs E.I.C. Holdings Limited
Calcutta High Court · (2019) 08 CAL CK 0221
Transfer Of Property Act, 1882 — Section 106
High Courts20 Aug 2019
Dr. Shanta Moulik Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0220
High Courts20 Aug 2019Dismissed
J. Sankar Rao Vs State Of West Bengal
Calcutta High Court · (2019) 08 CAL CK 0219
Unlawful Activities (Prevention) Act, 1967 — Section 15, 15(1), 16, 16A, 23, 23Code Of Criminal Procedure, 1973 — Section 161
High Courts20 Aug 2019Disposed Of
Ajit Kumar Singh Vs Union Of India & Ors
Calcutta High Court · (2019) 08 CAL CK 0218
Railway Protection Force Rules, 1987 — Rule 90, 91.2, 92.2
High Courts20 Aug 2019Disposed Of
Kalimulla Gazi Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0217
Constitution Of India, 1950 — Article 226
High Courts20 Aug 2019
Soma Dey & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2019) 08 CAL CK 0216
High Courts20 Aug 2019Dismissed
Ashok Majumdar Vs State Of West Bengal
Calcutta High Court · (2019) 08 CAL CK 0215
Indian Penal Code, 1860 — Section 90, 375, 376, 417Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 114
High Courts20 Aug 2019Allowed
Manashi Das (Nandi) Vs Ajoy Nandi
Calcutta High Court · (2019) 08 CAL CK 0214
Code Of Civil Procedure, 1908 — Section 24Hindu Marriage Act, 1955 — Section 13, 24Code Of Criminal Procedure, 1973 — Section 125
High Courts20 Aug 2019Disposed Of
State Bank Of India & Ors Vs Apratim Mukherjee
Calcutta High Court · (2019) 08 CAL CK 0213
High Courts20 Aug 2019Allowed
M/S. Sheong Shi Tannery & Anr Vs Regional Provident Fund Commissioner & Ors
Calcutta High Court · (2019) 08 CAL CK 0212
Employees’ Provident Fund And Miscellaneous Provisions Act, 1952 — Section 7(1), 7A, 8F, 8F(3)Indian Penal Code, 1860 — Section 193, 196, 228