COURT ARCHIVE

Calcutta High Court judgments, 2019

1,681 judgments · page 34 of 85

High Courts03 Sept 2019Disposed Off

Malhati Tea & Industries Ltd. & Ors @APPELLANT @ State Of West Bengal & Anr

Calcutta High Court · (2019) 09 CAL CK 0002

Employees Provident Fund And Miscellaneous Provisions Act 1952 — Section 2(e), 17, 17(1)(a)Code Of Criminal Procedure, 1973 — Section 401, 409, 482Indian Penal Code, 1860 — Section 34, 405, 406, 409

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High Courts03 Sept 2019Disposed Off

Prasanta Biswas Vs State Of West Bengal

Calcutta High Court · (2019) 09 CAL CK 0001

Evidence Act, 1872 — Section 106, 132, 138Indian Penal Code, 1860 — Section 302Code Of Criminal Procedure, 1973 — Section 313

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High Courts02 Sept 2019Disposed Of

Kalu Rajbhar Vs State Of West Bengal

Calcutta High Court · (2019) 09 CAL CK 0164

Indian Penal Code, 1860 — Section 149, 333

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High Courts02 Sept 2019Allowed

Kolkata Municipal Corporation Vs Ramawtar Gupta & Anr

Calcutta High Court · (2019) 09 CAL CK 0163

Constitution Of India, 1950 — Article 227

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High Courts02 Sept 2019Dismissed

Pawan Kumar Ruia Vs Employees Provident Fund Organization & Ors

Calcutta High Court · (2019) 09 CAL CK 0162

Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 — Section 7AConstitution Of India, 1950 — Article 226/li>

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High Courts02 Sept 2019Disposed Of

Dipti Mondal & Ors Vs National Insurance Company Limited & Ors

Calcutta High Court · (2019) 09 CAL CK 0161

Motor Vehicles Act, 1988 — Section 166

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High Courts02 Sept 2019Disposed Of

Sudhakar Pati Vs Sandhya Karmakar

Calcutta High Court · (2019) 09 CAL CK 0160

West Bengal Premises Tenancy Act, 1997 — Section 6, 7(2), 21, 22Constitution Of India, 1950 — Article 227

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High Courts02 Sept 2019Dismissed

Soumen Ghosh Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0159

Right To Information Act, 2005 — Section 6

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High Courts02 Sept 2019Dismissed

Kalimata Vyapaar Pvt. Ltd. & Anr Vs Union Of India & Ors

Calcutta High Court · (2019) 09 CAL CK 0158

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High Courts02 Sept 2019Allowed

Biman Behari Thakur Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0157

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High Courts02 Sept 2019Dismissed

Salim Khan Vs Mona vs Unknown

Calcutta High Court · (2019) 09 CAL CK 0156

Explosives Act, 1884 — Section 3Indian Penal Code, 1860 — Section 304II

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High Courts02 Sept 2019Dismissed

Nepal Cargo Handling Agents Association Vs Commissioner Of Customs (Port), Kolkata & Ors

Calcutta High Court · (2019) 09 CAL CK 0155

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High Courts02 Sept 2019Disposed Of/Dismissed

Dwita Datta Vs S.B.I. C.A.P. Securities Ltd

Calcutta High Court · (2019) 09 CAL CK 0154

Specific Relief Act, 1963 — Section 14Constitution Of India, 1950 — Article 12, 311

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High Courts02 Sept 2019Dismissed

Krishna Roychowdhury Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 09 CAL CK 0153

West Bengal Minor Minerals Concession Rules, 2016 — Rule 21

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High Courts02 Sept 2019Allowed

Biswanath Konai And Others Vs State Of West Bengal

Calcutta High Court · (2019) 09 CAL CK 0152

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 304II, 307, 324, 325, 326Code Of Criminal Procedure, 1973 — Section 428

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High Courts02 Sept 2019Disposed Of

Sant Lal And Others Vs Lieutenant Governor And Others

Calcutta High Court · (2019) 09 CAL CK 0143

Land Acquisition Act, 1894 — Section 48(1)

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High Courts02 Sept 2019Dismissed

Sandip Das Vs Prosanta Bhattacharya

Calcutta High Court · (2019) 09 CAL CK 0045

West Bengal Premises Tenancy Act, 1997 — Section 7(2)Evidence Act, 1872 — Section 114Constitution Of India, 1950 — Article 227

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High Courts30 Aug 2019

Sabarna Mukherjee Vs State Of West Bengal & Ors

Calcutta High Court · (2019) 08 CAL CK 0328

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High Courts30 Aug 2019

Lina Datta Vs Sukumar Bera & Ors

Calcutta High Court · (2019) 08 CAL CK 0327

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High Courts30 Aug 2019Disposed Of

Sajal Kumar Banerjee Vs Union Of India & Ors

Calcutta High Court · (2019) 08 CAL CK 0326

General Insurance (Conduct, Discipline & Appeal) Rules, 1975 — Rule 23, 23(g)

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