High Courts27 Jan 2014Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Sipra Das and Others
Calcutta High Court · (2015) ACJ 1195
Motor Vehicles Act, 1988 - Section 166
COURT ARCHIVE
Calcutta High Court judgments, 2014
1,358 judgments · page 65 of 68
High Courts27 Jan 2014
Rabindranath Tapadar and Others Vs Union of India
Calcutta High Court · (2014) 4 CHN 72
High Courts27 Jan 2014
Anadi Vs The State of West Bengal
Calcutta High Court · (2014) 01 CAL CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162 (1), 162(1), 313Penal Code, 1860 (IPC) — Section 302
High Courts24 Jan 2014
King and Co. (Homoeo Chemist) Pvt. Ltd. Vs State of West Bengal
Calcutta High Court · (2014) 3 CHN 510
Industrial Disputes Act, 1947 — Section 10, 10(1B), 11, 12, 15(2)(b)
High Courts24 Jan 2014
C.C. (Airport and Admin.) Vs Ravindra Kamalakant Sukla
Calcutta High Court · (2014) 305 ELT 379
Customs Act, 1962 — Section 146(1), 146(2)
High Courts24 Jan 2014Allowed
Sri Jyotirmoy Ghosh Vs Smt. Allahadi Naskar and Others
Calcutta High Court · (2014) 01 CAL CK 0071
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13West Bengal Premises Tenancy Act, 1956 - Section 13 13(1)(ff) 17(1) 17(2) 17(4)
High Courts22 Jan 2014
Tata Motors Finance Limited Vs Sahidullah Mallick
Calcutta High Court · (2015) 1 ARBLR 429 : (2014) 4 WBLR 674
Arbitration and Conciliation Act, 1996 — Section 5, 8Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts22 Jan 2014Allowed
Ashim Kumar Khan Vs The State of West Bengal
Calcutta High Court · (2014) 2 CALLT 66 : (2014) 3 CHN 163
Constitution of India, 1950 — Article 14
High Courts22 Jan 2014
Zion Steel Ltd. Vs Subtleweigh Electric (India) Pvt. Ltd.
Calcutta High Court · (2014) 183 CompCas 1 : (2014) 2 CompLJ 625 : (2014) 71 VST 312
Central Sales Tax Act, 1956 - Section 6 7 8 8(1) 8(4)(a)Civil Procedure Code, 1908 (CPC) - Order 7 Rule 6Limitation Act, 1963 - Section 18
High Courts22 Jan 2014
Hindustan Lever Ltd. Vs Commissioner of Income Tax, Kolkata-II
Calcutta High Court · (2014) 368 ITR 473 : (2014) 222 TAXMAN 201
Income Tax Act, 1961 — Section 30, 31, 33AB, 37(4), 43(6)
High Courts22 Jan 2014Dismissed
Satya Sandhi and Another Vs Subir Ganguly and Others
Calcutta High Court · (2014) 1 CALLT 263
Criminal Procedure Code, 1973 (CrPC) - Section 195(1)(b) 340Penal Code, 1860 (IPC) - Section 120B 199 209
High Courts22 Jan 2014
Adhir Kumar Mondal Vs Bimal Chandra Sanfui and Others
Calcutta High Court · (2015) 4 CHN 325 : (2015) 1 WBLR 996
High Courts22 Jan 2014Allowed
Nava Nalanda High School and Another Vs Employees Provident Fund Organisation and Another
Calcutta High Court · (2014) 142 FLR 178 : (2014) 3 LLJ 675 : (2014) 4 LLN 373 : (2014) LLR 301
Constitution of India, 1950 - Article 12 32Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 12 5 7A
High Courts21 Jan 2014
Hi-Tech Chemicals Pvt. Ltd. Vs Tata Aig General Insurance Company Ltd.
Calcutta High Court · AIR 2014 Cal 119
Arbitration and Conciliation Act, 1996 — Section 11
High Courts21 Jan 2014
The State of West Bengal Vs Ganesh Samanta
Calcutta High Court · (2014) 4 WBLR 996
Land Acquisition Act, 1894 — Section 11, 16, 17, 17(3A), 17(3B)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(1)(a), 24(1a)West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 4, 4(1a), 5, 6, 7
High Courts21 Jan 2014
Aparna Makhal Vs State of West Bengal
Calcutta High Court · (2014) 3 RCR(Criminal) 18
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 309, 309(2)General Clauses Act, 1897 — Section 3
High Courts21 Jan 2014
Shree Ganesh Forging Company Vs Union of India
Calcutta High Court · (2014) 305 ELT 121 : (2015) 30 GSTR 286
Customs Act, 1962 — Section 142(1)(c)(ii)
High Courts21 Jan 2014
Amal Kumar Ghosh Vs Assistant Commissioner of Income Tax and Others
Calcutta High Court · (2014) 269 CTR 213 : (2014) 361 ITR 458
Constitution of India, 1950 — Article 14Income Tax Act, 1961 — Section 119, 143(2), 144