High Courts21 Jan 2014
Shree Om Metals Ltd. Vs Union of India
Calcutta High Court · (2014) 303 ELT 511
Central Excises and Salt Act, 1944 — Section 35B
COURT ARCHIVE
Calcutta High Court judgments, 2014
1,358 judgments · page 66 of 68
High Courts21 Jan 2014
Sibani Das Vs Atghara Noapara Baroary Puja Committee
Calcutta High Court · (2015) 1 WBLR 292
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), Order 1 Rule 8, Order 1 Rule 9, Order 7 Rule 11Transfer of Property Act, 1882 — Section 5
High Courts21 Jan 2014Dismissed
In Re: Md. Munna
Calcutta High Court · (2014) CriLJ 1596
Arms Act, 1959 - Section 25(1B)(a)
High Courts21 Jan 2014
Gippsaero Pty Ltd. Vs Commissioner of Customs (Airport & Admin)
Calcutta High Court · (2015) 315 ELT 392
High Courts20 Jan 2014Allowed
Barman Das Pattanayak Vs Union of India (UOI)
Calcutta High Court · (2014) 2 CHN 606
High Courts20 Jan 2014
Baman Das Pattanayak Vs Union of India and Others
Calcutta High Court · (2014) 1 ESC 349 : (2014) 3 WBLR 865
High Courts20 Jan 2014
Thakurani Shree Shree Durga Mata New Trust and Asis Mitra Vs Sibani Dutta and Others
Calcutta High Court · AIR 2014 Cal 126 : (2014) 5 CHN 530 : (2014) 3 WBLR 627
General Clauses Act, 1897 - Section 2(26)Registration Act, 1908 - Section 2(6)Succession Act, 1925 - Section 114
High Courts20 Jan 2014Dismissed
Bishnu Devi Shaw and Others Vs The Federal Bank Ltd. and Others
Calcutta High Court · AIR 2014 Cal 90 : (2014) 3 BC 476 : (2014) 2 CHN 269 : (2014) 2 WBLR 932
Civil Procedure Code, 1908 (CPC) - Order 34 Rule 5
High Courts20 Jan 2014Disposed Off
G.I.S. Limited Vs State of West Bengal and Others
Calcutta High Court · (2014) LLR 290
Industrial Disputes Act, 1947 - Section 10(4) 2(s)
High Courts20 Jan 2014Allowed
Ananta Barui Vs The State of West Bengal
Calcutta High Court · (2014) 2 CALLT 605 : (2014) 5 CHN 194
Criminal Procedure Code, 1973 (CrPC) — Section 164
High Courts20 Jan 2014
Commissioner of Income Tax Vs Kusum Products Ltd.
Calcutta High Court · (2014) 361 ITR 632 : (2015) 230 TAXMAN 149
Income Tax Act, 1961 — Section 88
High Courts20 Jan 2014Disposed Off
L and T Finance Limited Vs Anup Kumar Bera and Another
Calcutta High Court · AIR 2014 Cal 78 : (2014) 5 CHN 233 : (2014) 3 CPJ 124 : (2014) 2 WBLR 897
Arbitration and Conciliation Act, 1996 - Section 5 8Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3Constitution of India, 1950 - Article 226 227 32
High Courts20 Jan 2014
Thambuswamy Vs The State
Calcutta High Court · (2014) CriLJ 1544
Criminal Procedure Code, 1973 (CrPC) — Section 162, 164, 293, 313, 357(3)Evidence Act, 1872 — Section 114(g), 24Penal Code, 1860 (IPC) — Section 300, 302, 307, 63
High Courts20 Jan 2014Dismissed
Mithi Mukherjee Vs State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 333
Constitution of India, 1950 - Article 226 32Electricity Act, 2003 - Section 85 85(5)
High Courts17 Jan 2014
Secretary, Government of West Bengal Vs Shyamal Kanti Dutta
Calcutta High Court · (2014) 1 ESC 271
Constitution of India, 1950 — Article 14, 16
High Courts17 Jan 2014Allowed
Saregama India Limited Vs State of West Bengal
Calcutta High Court · (2014) 2 CALLT 311 : (2014) 5 CHN 554 : (2015) 1 WBLR 575
Constitution of India, 1950 — Article 300-AFactories Act, 1948 — Section 2(m)Land Acquisition Act, 1894 — Section 23, 24
High Courts17 Jan 2014
J.J. Exporters Ltd. Vs Deputy Commissioner of Central Excise
Calcutta High Court · (2014) 29 GSTR 331
Central Excises and Salt Act, 1944 — Section 11AC, 35
High Courts17 Jan 2014Allowed
Mukul Chandra Bhattacharyya Vs Union of India
Calcutta High Court · (2014) 2 CALLT 38 : (2014) 1 ESC 492 : (2014) 142 FLR 361
Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 19(1)
High Courts16 Jan 2014Allowed
Sutapa Kundu Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 85