High Courts13 Jan 2014Disposed Off
Bhuvan Kapoor Vs National Institute of Technology
Calcutta High Court · (2014) 1 ESC 472
COURT ARCHIVE
Calcutta High Court judgments, 2014
1,358 judgments · page 68 of 68
High Courts10 Jan 2014Disposed Off
Netai Maity Vs Nemai Maity
Calcutta High Court · (2014) 2 CHN 704 : (2014) 3 WBLR 942
Arbitration and Conciliation Act, 1996 — Section 11, 21, 9
High Courts10 Jan 2014Allowed
Parimal Dey Vs Anita Agarwal and Others
Calcutta High Court · (2014) 1 CALLT 473 : (2014) 4 CHN 634
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 - Section 37
High Courts10 Jan 2014
Mrs. Abantika Debnath (Ghosh) Vs The State of West Bengal and Others
Calcutta High Court · (2014) 01 CAL CK 0072
Penal Code, 1860 (IPC) - Section 34 406 498(A)
High Courts10 Jan 2014Disposed Off
Hindustan Construction and Commercial Corporation Vs Union of India
Calcutta High Court · AIR 2014 Cal 138
Civil Procedure Code, 1908 (CPC) - Order 49 Rule 3, Order 7 Rule 10
High Courts10 Jan 2014Allowed
Ghanashyam Das Shah Vs The Bengal Bonded Warehouse Association
Calcutta High Court · (2014) 01 CAL CK 0068
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17 16 16(2)(b) 7
High Courts10 Jan 2014
Commissioner of Income Tax Vs Manaksia Ltd.
Calcutta High Court · (2014) 362 ITR 56 : (2014) 224 TAXMAN 48
Income Tax Act, 1961 — Section 144C, 92CA
High Courts10 Jan 2014Dismissed
Sarmistha Guha Vs Gouri Guha
Calcutta High Court · (2014) 2 CHN 619
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 6 Rule 17
High Courts10 Jan 2014
Subhra Mukherjee Vs M/s. Bengal Media Pvt. Ltd.
Calcutta High Court · (2014) 01 CAL CK 0029
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 10, Order 8 Rule 5Transfer of Property Act, 1882 - Section 106
High Courts09 Jan 2014Dismissed
In Re: Mungali Thandar
Calcutta High Court · (2014) 01 CAL CK 0087
Criminal Procedure Code, 1973 (CrPC) - Section 164 309(1)Penal Code, 1860 (IPC) - Section 376(2)(C)(H) 511Protection of Children from Sexual Offences Act, 2012 - Section 10 7 8 9(n)
High Courts08 Jan 2014Disposed Off
Arup Kumar Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2014) 2 CHN 471 : (2014) 1 LLN 382
High Courts08 Jan 2014
Durgesh Merchandise P. Ltd. Vs Union of India
Calcutta High Court · (2014) 305 ELT 439
Customs Act, 1962 — Section 17
High Courts08 Jan 2014
Bharat Qumar Nandy Vs State of West Bengal
Calcutta High Court · (2014) 3 CHN 628
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Jan 2014Allowed
Kajoli Bouri Vs Coal India Ltd. and Others
Calcutta High Court · (2014) 1 LLJ 545 : (2015) 4 WBLR 640
High Courts06 Jan 2014
Hiranmay Kumar Maity Vs State of West Bengal
Calcutta High Court · (2014) 2 CHN 427
High Courts06 Jan 2014
Soumya Datta and Another Vs State Bank of India and Others
Calcutta High Court · (2014) 1 CALLT 504 : (2014) 2 CHN 442 : (2014) 3 WBLR 933
Banking Regulation Act, 1949 — Section 36ADConstitution of India, 1950 — Article 19
High Courts06 Jan 2014Dismissed
Prasanta Kumar Pahari Vs Goutam Ghosh
Calcutta High Court · (2014) 2 ARBLR 391 : (2014) 2 CHN 579 : (2014) 2 WBLR 514
Arbitration and Conciliation Act, 1996 — Section 11, 8