High Courts16 Jan 2014Allowed
Atiar Rahaman Mallick Vs The State of West Bengal
Calcutta High Court · (2014) 1 CALLT 601 : (2014) 2 CCR 260 : (2014) CriLJ 1268 : (2014) 2 Crimes 621
Penal Code, 1860 (IPC) - Section 161 164 363 366A 376
COURT ARCHIVE
Calcutta High Court judgments, 2014
1,358 judgments · page 67 of 68
High Courts16 Jan 2014Dismissed
Khokan Chandra Guin Vs State of West Bengal and Others
Calcutta High Court · (2014) 01 CAL CK 0080
Civil Procedure Code, 1908 (CPC) - Section 11
High Courts16 Jan 2014Disposed Off
Balurghat Law College Society and Another Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 450
Societies Registration Act, 1860 - Section 19
High Courts16 Jan 2014
Commissioner of Income Tax Vs M/s. Shelcon Propertyies (P) Ltd.
Calcutta High Court · (2014) 1 CALLT 552 : (2015) 273 CTR 106 : (2015) 370 ITR 305
Income Tax Act, 1922 — Section 22, 22(1), 24(2)Income Tax Act, 1961 — Section 139, 139(1), 143(3), 32AB, 80AC
High Courts16 Jan 2014
Madan Mohan Biswas Vs Kartick Chandra Biswas
Calcutta High Court · (2014) 2 CHN 722
West Bengal Land Reforms Act, 1955 — Section 8
High Courts16 Jan 2014Dismissed
Arobinda Maity Vs Shrimati Krishna Basak
Calcutta High Court · (2014) 01 CAL CK 0007
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 - Section 19Civil Procedure Code, 1908 (CPC) - Order 5 Rule 9, Order 7 Rule 10 115 14 15
High Courts16 Jan 2014Dismissed
Esab India Limited Vs Swapan Kumar Chakraborty and Others
Calcutta High Court · (2014) 141 FLR 541 : (2014) 2 LLJ 16
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 2(s) 33(C)(2)
High Courts15 Jan 2014
Smt. Namita Mondal Vs Dr. Gorachand Paul alias Dr. G.C. Paul and Another
Calcutta High Court · (2014) 1 CALLT 389
High Courts15 Jan 2014Dismissed
Pawan Kumar Agarwal Vs State of West Bengal
Calcutta High Court · (2014) 3 BC 133
Criminal Procedure Code, 1973 (CrPC) — Section 202Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts15 Jan 2014Dismissed
Sayed Naushad Ali Vs Siddhartha Sankar Dey
Calcutta High Court · (2014) 2 BC 446 : (2015) 1 Crimes 623
Criminal Procedure Code, 1973 (CrPC) — Section 243, 243(2), 397Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts15 Jan 2014
Jayanta Kumar Saha Vs Union of India and Others
Calcutta High Court · (2014) 305 ELT 68
High Courts15 Jan 2014Dismissed
Debasis Bandopadhyay Vs Union of India and Others
Calcutta High Court · (2014) 3 CHN 40
Constitution of India, 1950 - Article 12Railway Protection Force Act, 1957 - Section 10
High Courts15 Jan 2014Partly Allowed
Malek Hossain Vs The State of West Bengal
Calcutta High Court · (2014) 2 CALLT 55
High Courts15 Jan 2014Dismissed
Shri Kalyan Biswas and Others Vs The State of West Bengal and Others
Calcutta High Court · (2014) 2 CALLT 298 : (2014) 1 ESC 317 : (2014) 142 FLR 174
Constitution of India, 1950 - Article 14 16 21 39(d)
High Courts15 Jan 2014
Abdul Latif Hazari Vs Kamasunnesa Bibi
Calcutta High Court · (2015) 1 DMC 23 : (2014) 3 RCR(Civil) 825 : (2014) 3 RCR(Criminal) 716
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts15 Jan 2014
Smt. Radha Rani Ray Vs Sri Gautam Paul
Calcutta High Court · (2014) 1 CALLT 648 : (2014) 1 CALLT 404 : (2014) 4 CHN 641
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 34, Order 21 Rule 97, Order 41 Rule 11Constitution of India, 1950 — Article 227Partition Act, 1893 — Section 4
High Courts15 Jan 2014
M/s. Popat and Kotecha Property and Others Vs Shri Ashim Kumar Dey
Calcutta High Court · (2014) 1 CALLT 597 : (2014) 4 CHN 614
West Bengal Premises Tenancy Act, 1997 — Section 21, 22, 24, 25, 7(2)
High Courts15 Jan 2014
Mahendra Soni and Others Vs The State of West Bengal and Others
Calcutta High Court · (2014) 01 CAL CK 0018
Penal Code, 1860 (IPC) — Section 120B, 403, 405, 406, 408
High Courts15 Jan 2014
Nibedita Saha Vs Kabita Dasgupta
Calcutta High Court · (2014) 01 CAL CK 0016
Civil Procedure Code, 1908 (CPC) — Section 151Limitation Act, 1963 — Section 17, 2 (1), 2 (b), 5, 8West Bengal Land Reforms Act, 1955 — Section 5(5), 8
High Courts13 Jan 2014
Om Prakash Jhunjhunwala and Others Vs UCO Bank and Another
Calcutta High Court · (2014) 1 CALLT 1