High Courts30 Jan 2014
Sharmistha Biswas Vs Nanigopal Deb
Calcutta High Court · (2014) 4 WBLR 991
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 24
COURT ARCHIVE
Calcutta High Court judgments, 2014
1,358 judgments · page 64 of 68
High Courts30 Jan 2014
Aswini Kumar Samanta Vs Aditya Kumar Samanta
Calcutta High Court · (2014) 4 WBLR 691
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 97, Order 21 Rule 99, Order 7 Rule 10
High Courts30 Jan 2014Disposed Off
B.S. Progressive Pvt. Limited Vs M/s. S.G. Sales Corporation and Others
Calcutta High Court · (2014) 59 PTC 467
Copyright Act, 1957 — Section 62
High Courts30 Jan 2014
Sukur Ali Khan Vs State of West Bengal
Calcutta High Court · (2014) 01 CAL CK 0021
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 209, 306, 307Evidence Act, 1872 — Section 133
High Courts30 Jan 2014Disposed Off
Kent R-O Systems Ltd. and Another Vs Sandeep Agasrwal and Another
Calcutta High Court · AIR 2014 Cal 122 : (2014) 59 PTC 449 : (2014) 4 WBLR 857
Designs Act, 2000 - Section 11 19 2(d) 22 22(3)Penal Code, 1860 (IPC) - Section 479
High Courts30 Jan 2014
Somnath Mondal Vs Murari Mondal
Calcutta High Court · (2015) 4 CHN 230 : (2015) 1 WBLR 298
Constitution of India, 1950 — Article 227
High Courts29 Jan 2014
Commissioner of Income Tax Vs Biswanath Pasari
Calcutta High Court · (2014) 267 CTR 290 : (2014) 364 ITR 404
Civil Procedure Code, 1908 (CPC) — Section 34Income Tax Act, 1961 — Section 143(3), 154, 215, 220(2), 23(3)
High Courts29 Jan 2014
Anil Kumar Prasad Vs Food Corporation of India and Others
Calcutta High Court · (2014) 1 CALLT 509 : (2014) 3 CHN 375 : (2014) 141 FLR 936
High Courts29 Jan 2014
Niva Devi Vs New India Assurance Company Ltd.
Calcutta High Court · (2014) 4 ACC 26
Motor Vehicles Act, 1988 — Section 171
High Courts29 Jan 2014Disposed Off
Smt. Dipali Roy Vs The State of West Bengal and Others
Calcutta High Court · (2014) 01 CAL CK 0043
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 14
High Courts29 Jan 2014Allowed
Sudha Rani Das Vs Union of India
Calcutta High Court · (2015) 4 ACC 321 : (2015) ACJ 2136
Railways Act, 1989 - Section 124-A 125
High Courts28 Jan 2014
Maritime Overseas Vs Commissioner of Income Tax and Another
Calcutta High Court · (2014) 361 ITR 434
Income Tax Act, 1961 — Section 80HHB, 80HHB(2)(b)(ii)
High Courts28 Jan 2014
Lakhai Mahali Vs The State of West Bengal
Calcutta High Court · (2014) 1 CALLT 656 : (2014) 4 CHN 726 : (2014) 2 Crimes 626
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts28 Jan 2014Dismissed
Fatik Chandra Mal Vs Manindra Nath Roy
Calcutta High Court · (2014) 1 CALLT 485 : (2014) 4 CHN 597
Evidence Act, 1872 - Section 101 17 17 17 18 18Guardians and Wards Act, 1890 - Section 29Hindu Minority and Guardianship Act, 1956 - Section 8
High Courts28 Jan 2014
Surya Alloy Industries Limited and Another Vs Union of India and Another
Calcutta High Court · (2014) 305 ELT 47
High Courts28 Jan 2014
In Re: Kamlapur Sugar and Industries Ltd. and Others
Calcutta High Court · (2015) 190 CompCas 139 : (2016) 1 CompLJ 336
Companies Act, 1956 - Section 18, 445(3), 447 — Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 - Section 13(2), 13(4) — Sick Industrial Companies (Special Provisions) Act, 1985 - Section 15, 15(1), 16, 17, 18
High Courts28 Jan 2014Dismissed
Gopal Chandra Samanta Vs Ranjit Pandit
Calcutta High Court · (2014) 01 CAL CK 0013
Specific Relief Act, 1963 - Section 16 16(c)Transfer of Property Act, 1882 - Section 58 58(c) 62
High Courts28 Jan 2014
K.N.D. Engineering Technologies Ltd. and Another Vs Customs, Excise and Service Tax Appellate Tribunal, Eastern Zonal Bench and Others
Calcutta High Court · (2014) 48 GST 422 : (2014) 36 STR 61 : (2014) 69 VST 386
Finance Act, 1994 — Section 73(1)
High Courts27 Jan 2014Disposed Off
Medicare Services (India) Pvt. Ltd. and Another Vs Customs, Excise and Service Tax Appellate Tribunal, Eastern Zonal Bench and Others
Calcutta High Court · (2014) 303 ELT 490 : (2014) 34 STR 724 : (2014) 69 VST 282