High Courts10 Feb 2014
Commissioner of Income Tax Vs Mcleod Russel (India) Ltd.
Calcutta High Court · (2014) 361 ITR 663
Income Tax Act, 1961 — Section 43B, 80HHC, 80U
COURT ARCHIVE
Calcutta High Court judgments, 2014
1,358 judgments · page 62 of 68
High Courts10 Feb 2014
Partha Sarathi Das Vs State of West Bengal
Calcutta High Court · (2014) 4 CHN 261
High Courts10 Feb 2014
Asutosh Ghosh Vs State of West Bengal and Others
Calcutta High Court · (2014) 2 CHN 502
Bengal Excise Act, 1909 - Section 26 26(1) 42 42(1)(c) 43Constitution of India, 1950 - Article 14 19 21Limitation Act, 1963 - Section 5
High Courts07 Feb 2014
Sunil Ghosh Vs State of West Bengal
Calcutta High Court · (2014) 2 Crimes 558
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 201, 302
High Courts07 Feb 2014
Debkumar Baidya Vs State of West Bengal
Calcutta High Court · (2014) 3 CHN 394
High Courts07 Feb 2014
Tushar Kanti Das Vs Union of India
Calcutta High Court · (2014) 304 ELT 352
Customs Act, 1962 — Section 110A
High Courts07 Feb 2014
Birla Corporation Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2014) 267 CTR 540
Income Tax Act, 1961 — Section 14A, 260A, 295(4)
High Courts07 Feb 2014Disposed Off
Pravin Tusnial and Another Vs State of West Bengal and Another
Calcutta High Court · (2014) 02 CAL CK 0104
Penal Code, 1860 (IPC) — Section 114, 325, 326, 341, 506
High Courts07 Feb 2014
Bamdev Roy Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 591 : (2014) 4 CHN 689 : (2014) 1 ESC 426
High Courts07 Feb 2014
Smt. Kajal Mishra Vs The State of West Bengal and Others
Calcutta High Court · (2014) 1 CALLT 633 : (2014) 4 CHN 627 : (2014) 2 ESC 812
High Courts07 Feb 2014
Smt. Mina Mondal Vs The State of West Bengal and Others
Calcutta High Court · (2014) 02 CAL CK 0090
Constitution of India, 1950 - Article 21A
High Courts07 Feb 2014
Raju Das Vs State of West Bengal
Calcutta High Court · (2014) 2 Crimes 553
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 164, 357(1)(b), 428Penal Code, 1860 (IPC) — Section 376
High Courts07 Feb 2014
Subhajit Sarkar Vs The General Manager, Eastern Railway
Calcutta High Court · (2014) 02 CAL CK 0081
Railway Property (Unlawful Possession) Act, 1966 - Section 3(a)
High Courts07 Feb 2014Allowed
Swapan Maity Vs State of West Bengal and Another
Calcutta High Court · (2014) 02 CAL CK 0080
Bengal Excise Act, 1909 - Section 13(d)(f) 18(1) 46A(c) 63 64
High Courts07 Feb 2014
Hindusthan Consultancy and Services Ltd. Vs State of West Bengal and Another
Calcutta High Court · (2014) 02 CAL CK 0076
Civil Procedure Code, 1908 (CPC) - Section 11 80Constitution of India, 1950 - Article 226 227 32Limitation Act, 1963 - Section 2(m) 22 23
High Courts07 Feb 2014
G.S. Fertilisers Private Ltd. Vs The Associated Cement Companies Ltd.
Calcutta High Court · (2014) 02 CAL CK 0075
Contract Act, 1872 - Section 8
High Courts07 Feb 2014
Kartick Chandra Das Vs State of West Bengal
Calcutta High Court · (2014) 4 WBLR 273
High Courts07 Feb 2014Allowed
Sri Shibmohan Bose Vs Union of India and Others
Calcutta High Court · (2014) 02 CAL CK 0066
High Courts07 Feb 2014Allowed
Pabitra Deb Vs Uttam Deb and Others
Calcutta High Court · (2014) 1 CALLT 284
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(2), Order 26 Rule 9, Order 41 Rule 22
High Courts07 Feb 2014Disposed Off
Ramesh Gupta and Another Vs Subhas Das and Another
Calcutta High Court · (2014) 1 CALLT 268 : (2015) 2 CCR 267
Criminal Procedure Code, 1973 (CrPC) - Section 302 377 378 394 394(1 & 2)Negotiable Instruments Act, 1881 (NI) - Section 138