High Courts14 Feb 2014Allowed

Paritosh Patra Vs Angur Bala Rana

Calcutta High Court · AIR 2014 Cal 133 : (2014) 2 CHN 657 : (2014) 2 WBLR 911

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 9, Order 9 Rule 8, Order 9 Rule 9Limitation Act, 1963 — Section 2Succession Act, 1925 — Section 63