High Courts06 Feb 2014Disposed Off
Anil Mondal Vs Subarnamoy Ghosh
Calcutta High Court · (2014) 2 CHN 267
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
COURT ARCHIVE
Calcutta High Court judgments, 2014
1,358 judgments · page 63 of 68
High Courts06 Feb 2014
Venus Controls and Switchgear P. Ltd. Vs GE India Industrial P. Ltd.
Calcutta High Court · (2014) 186 CompCas 353
Companies Act, 1956 — Section 433, 434, 434(1)(a)
High Courts06 Feb 2014Disposed Off
Prasanta Kumar Mitra and Others Vs India Steam Laundry (P) Ltd. and Others
Calcutta High Court · (2014) 5 CHN 318
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 3, Order 7 Rule 11Companies (Amendment) Act, 1988 - Section 68Companies Act, 1956 - Section 108 108(1) 109 397 398
High Courts03 Feb 2014
Ganapati Enterprises Vs Commissioner of Income Tax
Calcutta High Court · (2014) 269 CTR 209 : (2014) 365 ITR 480
High Courts03 Feb 2014Disposed Off
Sukumar Guchhait Vs The State of West Bengal and Others
Calcutta High Court · (2014) 02 CAL CK 0100
Penal Code, 1860 (IPC) - Section 363 366A
High Courts03 Feb 2014
Majera Bibi Vs Oriental Insurance Co. Ltd.
Calcutta High Court · (2014) 4 ACC 72 : (2015) ACJ 1606 : (2015) 2 AnWR 256
Motor Vehicles Act, 1988 — Section 140, 163A, 166, 171
High Courts03 Feb 2014Dismissed
Bikash Ranjan Mahato and Others Vs Basudeb Ghosh and Others Pradip Bhattacharya and Others Vs Partha Sarathi Dhar and Others
Calcutta High Court · (2014) 1 CALLT 533 : (2014) 2 CHN 588 : (2014) 2 WBLR 920
Constitution of India, 1950 - Article 14 16
High Courts03 Feb 2014
ITC Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2014) 267 CTR 405 : (2014) 365 ITR 532
Income Tax Act, 1961 — Section 13, 145, 145(1), 4, 43B
High Courts03 Feb 2014Allowed
Kamal Krishna Ghosh Vs State of West Bengal
Calcutta High Court · (2014) 2 CALLT 48 : (2014) 4 WBLR 278
Evidence Act, 1872 — Section 65, 74, 76Land Acquisition Act, 1894 — Section 18, 23, 23(1)(A), 4
High Courts03 Feb 2014
Dinabandhu Roy Vs The State of West Bengal
Calcutta High Court · (2015) 5 CHN 153 : (2014) 4 WBLR 685
High Courts03 Feb 2014Disposed Off
Ananda Saha Vs The State of West Bengal and Others
Calcutta High Court · (2014) 02 CAL CK 0054
Criminal Procedure Code, 1973 (CrPC) — Section 151, 197
High Courts31 Jan 2014
Rabi Kanta Barman Vs District Inspector of Schools (SE)
Calcutta High Court · (2014) 4 WBLR 285
High Courts31 Jan 2014
Ess Dee Aluminium Ltd. Vs Union of India
Calcutta High Court · (2014) 307 ELT 671
High Courts31 Jan 2014
Sirmour Remedies Private Limited and Another Vs Kepler Healthcare Private Limited and Others
Calcutta High Court · (2014) 2 CALLT 357 : (2014) 5 CHN 513
Trade and Merchandise Marks Act, 1958 - Section 12 12(3) 18
High Courts31 Jan 2014
Paramanand Agarwal and Others Vs ABL International Ltd. and Another
Calcutta High Court · (2014) 01 CAL CK 0063
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Hindu Succession Act, 1956 - Section 8
High Courts31 Jan 2014
Smt. Sikha Dey and Smt. Rupa Dey Vs The State of West Bengal
Calcutta High Court · (2014) 1 CALLT 640 : (2014) 4 CHN 605 : (2014) 2 DMC 595
Criminal Procedure Code, 1973 (CrPC) — Section 174Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 307, 325, 326, 34
High Courts31 Jan 2014
Surya Alloy Industries Limited and Another Vs Union of India and Another
Calcutta High Court · (2014) 1 CALLT 272 : (2014) 305 ELT 340
Central Excises and Salt Act, 1944 — Section 35AConstitution of India, 1950 — Article 14, 21, 226Customs Act, 1962 — Section 128, 130, 131(3), 131(5), 9
High Courts31 Jan 2014Partly Allowed
Shyamal Kumar Majumder Vs Bank of India and Others
Calcutta High Court · (2014) LabIC 2105
Constitution of India, 1950 - Article 226
High Courts31 Jan 2014Allowed
Kaushal Kishore Prasad Vs Union of India
Calcutta High Court · (2014) 2 CALLT 72 : (2014) 2 CHN 613 : (2015) 3 WBLR 552
High Courts31 Jan 2014
Mousumi Bibi Vs The State of West Bengal and Others
Calcutta High Court · (2014) 01 CAL CK 0022
Criminal Procedure Code, 1973 (CrPC) — Section 125, 401, 482