Biyani and Sons (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 120 ITR 887
COURT ARCHIVE
577 judgments · page 16 of 29
Calcutta High Court · (1979) 120 ITR 887
Calcutta High Court · (1980) 124 ITR 416
Calcutta High Court · AIR 1978 Cal 567
Calcutta High Court · AIR 1978 Cal 505
Calcutta High Court · AIR 1978 Cal 477
Calcutta High Court · (1980) 50 CompCas 508 : (1980) 122 ITR 561
Calcutta High Court · (1979) 44 STC 146
Calcutta High Court · (1978) 115 ITR 250
Calcutta High Court · (1980) 122 ITR 902
Calcutta High Court · 82 CWN 941 : (1978) 42 STC 209
Calcutta High Court · (1978) 115 ITR 58
Calcutta High Court · (1979) 117 ITR 273
Calcutta High Court · (1978) 1 CALLT 121 : (1978) 2 CompLJ 51 : (1978) 114 ITR 591
Calcutta High Court · (1979) 116 ITR 289
Calcutta High Court · 82 CWN 917
Calcutta High Court · (1979) 49 CompCas 274 : 82 CWN 666 : (1978) 37 FLR 252
Calcutta High Court · (1980) 125 ITR 218
Calcutta High Court · (1979) 117 ITR 917
Calcutta High Court · 82 CWN 933
Calcutta High Court · 83 CWN 682