High Courts08 May 1978
Grindlays Bank Ltd. Vs Income Tax Officer, "H" Ward and Others
Calcutta High Court · (1978) 1 ILR (Cal) 670 : (1978) 115 ITR 799
Income Tax Act, 1961 — Section 141(2), 142(1), 144, 153(3), 271(1)
COURT ARCHIVE
Calcutta High Court judgments, 1978
577 judgments · page 15 of 29
High Courts08 May 1978
Commissioner of Income Tax Vs B.R. Vasa
Calcutta High Court · (1979) 116 ITR 940
Income Tax (Amendment) Act, 1959 — Section 2, 4Income Tax Act, 1922 — Section 34, 34(1), 34(4)Income Tax Act, 1961 — Section 147, 148, 297(2)
High Courts05 May 1978
Life Insurance Corporation of India Vs Subkaran Mohansaria and Others
Calcutta High Court · AIR 1978 Cal 589
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Limitation Act, 1963 — Article 137
High Courts04 May 1978Allowed
Meheran Bibi and Others Vs Sk. Razzak and Others
Calcutta High Court · AIR 1978 Cal 365
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts04 May 1978
Sital Chowdhury Vs Commissioner of Income Tax
Calcutta High Court · (1979) 119 ITR 698
Income Tax Act, 1922 — Section 16(3)Income Tax Act, 1961 — Section 64, 64(1)
High Courts03 May 1978
Commissioner of Wealth Tax Vs Maharani Kamala Devi (Executrix to the Estate of Maharaja Padma Shamser Jung Bahadur, deceased)
Calcutta High Court · (1979) 118 ITR 838
Wealth Tax Act, 1957 — Section 27(1), 37
High Courts03 May 1978
Kali Mohan Das (Senior) Vs Kali Mohan Das (Junior)
Calcutta High Court · (1978) CriLJ 950
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145WEST BENGAL LAND REFORMS ACT, 1955 — Section 18, 21
High Courts02 May 1978
Commissioner of Income Tax Vs New Gujarat Cotton Mills Ltd.
Calcutta High Court · (1979) 117 ITR 889
Income Tax Act, 1922 — Section 10(2), 23A, 23A(1)
High Courts28 Apr 1978
Pasupati Mondal Vs Subhrangsu Mondal and Others
Calcutta High Court · 82 CWN 947
West Bengal Land Reforms Act, 1955 — Section 14M, 8
High Courts28 Apr 1978Allowed
Metal Press Works Ltd. Vs J.K. and Sons
Calcutta High Court · AIR 1978 Cal 472
Civil Procedure Code, 1908 (CPC) — Section 100, 101Transfer of Property Act, 1882 — Section 114West Bengal Premises Tenancy Act, 1956 — Section 17, 17(2), 17(4)
High Courts28 Apr 1978
Electrosteel Castings Ltd. Vs State of West Bengal
Calcutta High Court · (1978) 2 LLJ 521
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25F, 25K, 25L, 25M, 25N
High Courts28 Apr 1978
Hind Tin Industries and Others Vs The State and Others
Calcutta High Court · 82 CWN 936
Employees Provident Fund and Family Pension Act, 1952 — Section 14(1A)
High Courts28 Apr 1978
Sm. Anima Basu and Others (Sole Executrix to the will of S.M. Basu) Vs Commissioner of Income Tax
Calcutta High Court · (1978) 115 ITR 272
Income Tax Act, 1922 — Section 24B, 25(3), 25(4)
High Courts28 Apr 1978
Sagar Bhattacharyya and Others Vs Smt. Chhayarani Sarkar
Calcutta High Court · (1978) CriLJ 1164
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 397, 482
High Courts28 Apr 1978
Singhal Brothers P. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1980) 124 ITR 147
Income Tax Act, 1961 — Section 10(29)
High Courts27 Apr 1978
Commissioner of Income Tax Vs Karam Chand Thapar and Bros. Pvt. Ltd.
Calcutta High Court · (1979) 1 TAXMAN 122
Companies Act, 1956 — Section 169Income Tax Act, 1922 — Section 10(4A), 66(2)
High Courts27 Apr 1978
Commissioner of Income Tax Vs Karam Chand Thapar and Bros. (P.) Ltd.
Calcutta High Court · (1978) 115 ITR 688
Income Tax Act, 1922 — Section 10(4A)
High Courts26 Apr 1978Dismissed
Andrew Yule and Company Ltd. Vs Fifth Industrial Tribunal of West Bengal
Calcutta High Court · (1978) 1 ILR (Cal) 629
Constitution of India, 1950 — Article 226Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 22Industrial Disputes Act, 1947 — Section 10, 10(1), 2, 33, 33(1)
High Courts26 Apr 1978Allowed
Baidyanath Dutta and Others Vs Radheshyam Dutta and Others
Calcutta High Court · AIR 1979 Cal 97
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Easements Act, 1882 — Section 1Transfer of Property Act, 1882 — Section 106
High Courts26 Apr 1978
Betts Hartley Huett and Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 116 ITR 425
Income Tax Act, 1961 — Section 9, 9(1)