High Courts18 Apr 1978
Smt. Shanti Devi Jalan and Others Vs Commissioner of Income Tax
Calcutta High Court · (1983) 139 ITR 288
Income Tax Act, 1961 — Section 256
COURT ARCHIVE
Calcutta High Court judgments, 1978
577 judgments · page 17 of 29
High Courts18 Apr 1978
Kalyani Bandopadhyay Vs Anima Rani Basu
Calcutta High Court · (1978) 2 ILR (Cal) 66
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151West Bengal Land Reforms Act, 1955 — Section 57, 8, 9(1), 9(6)
High Courts17 Apr 1978
Commissioner of Income Tax (Central) Vs Ashoka Cement Ltd.
Calcutta High Court · (1979) 117 ITR 709
Income Tax Act, 1961 — Section 256(1)
High Courts17 Apr 1978
G. Atherton and Co. (Pvt.) Ltd. and Others Vs Corporation of Calcutta
Calcutta High Court · (1979) CriLJ 86 : (1978) 1 ILR (Cal) 549
Prevention of Food Adulteration Act, 1954 — Section 17
High Courts17 Apr 1978
Satya Narayan Todi Vs Sm. Surekha Chowdhury and Others
Calcutta High Court · AIR 1979 Cal 10
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts13 Apr 1978
Paresh Chandra Hati and Others Vs Ahitosh Panda and Another
Calcutta High Court · (1978) CriLJ 1171 : 82 CWN 922
Criminal Procedure Code, 1973 (CrPC) — Section 107, 110, 111, 112, 113
High Courts13 Apr 1978Dismissed
Steel Plant Private Ltd. Vs Swastika Alloy Steel Ltd. and Another
Calcutta High Court · AIR 1978 Cal 386 : (1978) 1 CALLT 171 : (1978) 1 CompLJ 537
Arbitration Act, 1940 — Section 34Civil Procedure Code, 1908 (CPC) — Section 107
High Courts13 Apr 1978Dismissed
Kashinath Das Vs Pravash Chandra Das and Others
Calcutta High Court · AIR 1978 Cal 509
Specific Relief Act, 1963 — Section 34
High Courts13 Apr 1978
Commissioner of Income Tax Vs Soorajmul Nagarmull
Calcutta High Court · (1983) 139 ITR 239
Income Tax Act, 1922 — Section 22(4), 23(4), 64A
High Courts13 Apr 1978
Satyanarayan Rungta Vs Commissioner of Income Tax
Calcutta High Court · (1978) 115 ITR 382
Companies Act, 1956 — Section 200Income Tax Act, 1961 — Section 15
High Courts13 Apr 1978Dismissed
Dhirendra Nath Gole and Another Vs Revenue Officer, Hoogly and Another
Calcutta High Court · 82 CWN 931
West Bengal Estates Acquisition Act, 1953 — Section 6, 6(1)(f)
High Courts12 Apr 1978
Amalgamated Coalfields Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 116 ITR 383
Income Tax Act, 1961 — Section 143(3), 154, 214
High Courts12 Apr 1978Dismissed
S.S. Mussadi Vs Regional Provident Fund Commissioner
Calcutta High Court · (1978) 1 ILR (Cal) 441
Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2, 7A
High Courts12 Apr 1978Dismissed
Phanindra Bikash Roy Chowdhury Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1978 Cal 544 : (1979) CENCUS 124
Constitution of India, 1950 — Article 226Gold (Control) Act, 1968 — Section 16(1), 16(2), 2, 5, 8
High Courts12 Apr 1978Dismissed
Union of India (UOI) Vs Linotype Machinery Ltd.
Calcutta High Court · (1978) 1 ILR (Cal) 650
Foreign Exchange Regulation Act, 1947 — Section 2, 20(3), 23(1), 23D, 23EEForeign Exchange Regulation Act, 1973 — Section 54Foreign Exchange Regulation Rules, 1974 — Rule 139
High Courts12 Apr 1978Dismissed
Sisir Kumar Mitra Vs Commissioner, Presidency Division and Others
Calcutta High Court · 82 CWN 911
High Courts12 Apr 1978
Anil Mohan Banerjee Vs Registrar of Companies and Others
Calcutta High Court · (1979) 49 CompCas 338
Companies Act, 1956 — Section 417, 418, 418(2), 419, 420
High Courts11 Apr 1978
Commissioner of Income Tax Vs Anna Art Press (P.) Ltd.
Calcutta High Court · (1979) 117 ITR 821
Income Tax Act, 1961 — Section 256(1)
High Courts10 Apr 1978
Commissioner of Wealth Tax Vs Prahladrai Agarwalla Jalan
Calcutta High Court · (1980) 123 ITR 926
High Courts10 Apr 1978
Tarapada Majumdar Vs K.B. Ghosh and Co.
Calcutta High Court · AIR 1979 Cal 68 : 83 CWN 96
Arbitration Act, 1940 — Section 11, 41, 5, 8, 9Evidence Act, 1872 — Section 105