High Courts05 Apr 1978

State of W.B. Vs Midnapore Commercial Co. Ltd.

Calcutta High Court · AIR 1978 Cal 358 : 82 CWN 623 : (1978) 1 ILR (Cal) 663

High Court Appellate Side Rules — Rule 26High Court Criminal Rules and Orders — Rule 322, 323Limitation Act, 1963 — Article 132, 12(2), 12(3)