High Courts31 May 1978Dismissed
Lalit Mohan Chatterjee Vs Tara Pada Bhattacharjee
Calcutta High Court · 82 CWN 1049
West Bengal Premises Tenancy Act, 1956 — Section 17(2)
COURT ARCHIVE
Calcutta High Court judgments, 1978
577 judgments · page 14 of 29
High Courts30 May 1978Dismissed
Khagendra Nath Ghosh and Others Vs Karunadhar Kala and Others
Calcutta High Court · AIR 1978 Cal 431 : 82 CWN 979
Hindu Succession Act, 1956 — Section 28, 4
High Courts30 May 1978
The Board of Trustees for the Port of Calcutta Vs Dhanrajmal Gobindram and Another
Calcutta High Court · AIR 1978 Cal 369
Contract Act, 1872 — Section 73
High Courts30 May 1978
Union of India and Another Vs Great Eastern Shipping Company Ltd.
Calcutta High Court · (1978) 05 CAL CK 0003
Presidency Small Cause Courts Act, 1882 — Section 38
High Courts29 May 1978
Gobinda Ram Singhania Vs State of West Bengal
Calcutta High Court · 82 CWN 970
Criminal Procedure Code, 1973 (CrPC) — Section 151, 154, 156, 397(2), 53Penal Code, 1860 (IPC) — Section 302
High Courts29 May 1978Dismissed
A.K.M. Hossan Uzzaman and Another Vs Shri Debabrata Bandopadhya and Others
Calcutta High Court · 82 CWN 806
Bengal General Clauses Act, 1899 — Section 24Constitution of India, 1950 — Article 14, 19, 226, 246, 31Payment of Bonus Act, 1965 — Section 37
High Courts26 May 1978Dismissed
Kalinath Mukherjee Vs Santilata Devi and Another
Calcutta High Court · AIR 1978 Cal 371
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 39 Rule 2Hindu Succession Act, 1956 — Section 14
High Courts26 May 1978
Smt. Rajeshwari Birla Vs Wealth Tax Officer, ''H'' Ward and Others
Calcutta High Court · (1979) 119 ITR 629
Income Tax Act, 1922 — Section 34(1)Wealth Tax Act, 1957 — Section 17
High Courts24 May 1978Allowed
Laxmi Narayan Pattayana-Yak and Others Vs The State
Calcutta High Court · 84 CWN 403
Penal Code, 1860 (IPC) — Section 147, 228(1)(b), 307, 324, 327
High Courts23 May 1978
Ogarhmull Choudhury and Company Vs Commercial Tax Officer and Bureau of Investigation and Others
Calcutta High Court · (1982) 50 STC 126
High Courts23 May 1978Allowed
Biswanath Jhunjhunwalla Vs Commercial Tax Officer, Lyons Range and Others
Calcutta High Court · 83 CWN 507 : (1979) 43 STC 96
Constitution of India, 1950 — Article 19, 226Income Tax Act, 1961 — Section 142, 147, 148, 149, 150
High Courts23 May 1978Dismissed
Kalipada Ghosh Vs Dulal Chandra Ghosh
Calcutta High Court · 82 CWN 950
Bengal General Clauses Act, 1899 — Section 8, 8(A)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 6, Order 8 Rule 2West Bengal Estates Acquisition Act, 1953 — Section 2(3), 2(7)
High Courts12 May 1978
Prithwiraj Bhadani Vs State
Calcutta High Court · (1979) CriLJ 96
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 300Government of India Act, 1858 — Section 65
High Courts12 May 1978Dismissed
Texmaco Ltd. Vs State Bank of India and Others
Calcutta High Court · AIR 1979 Cal 44 : (1981) 1 CompLJ 356
Contract Act, 1872 — Section 124
High Courts12 May 1978
Panchanan Hati Vs Commissioner of Income Tax
Calcutta High Court · (1978) 115 ITR 336
Income Tax Act, 1961 — Section 147, 148
High Courts12 May 1978Dismissed
Talchar Coalfields Ltd. Vs Central Coalfields Ltd.
Calcutta High Court · AIR 1978 Cal 449
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 73
High Courts12 May 1978
West Bengal Dock and Port Mazdoor Union and Another Vs Union of India and Others
Calcutta High Court · 83 CWN 117
Constitution of India, 1950 — Article 222(1), 226, 320(3)(c)Dock Workers (regulation Of Employment) Act, 1948 — Section 5A, 8
High Courts11 May 1978Allowed
Mohini Mohan Dawn Vs Sris Chandra Hati and Others
Calcutta High Court · AIR 1978 Cal 434
Bengal Tenancy Act, 1885 — Article 3Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 20, Order 6 Rule 2, Order 6 Rule 7, 100Limitation Act, 1963 — Article 64, 65
High Courts11 May 1978
Commissioner of Income Tax Vs N. Guin and Co. (P.) Ltd.
Calcutta High Court · (1979) 116 ITR 475
Income Tax Act, 1922 — Section 12B, 23A
High Courts08 May 1978
Renuka Pachal Vs Sm. Chapa Guha Neogi and Others
Calcutta High Court · AIR 1978 Cal 457 : (1978) 1 CALLT 87 : 83 CWN 135 : (1978) 1 ILR (Cal) 703
Bengal, Agra and Assam Civil Courts (West Bengal Amendment) Act, 1969 — Section 4, 5Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21