High Courts19 Jul 1928
J.C. Galstaun Vs Sahebzadi Mamoodi Begum
Calcutta High Court · AIR 1929 Cal 216 : 117 Ind. Cas. 700
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 9 of 24
High Courts19 Jul 1928
Hafez Uzir Ali Vs Nasimannessa Bibi and Others
Calcutta High Court · AIR 1928 Cal 865
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts19 Jul 1928
Ahmed Sheikh and Others Vs Emperor
Calcutta High Court · 113 Ind. Cas. 572
Calcutta High Court (Original Side) Rules, 1914 — Rule 93Government of India Act, 1915 — Section 107
High Courts18 Jul 1928
Soudamini Dassya Choudhurani Vs Sheikh Basir Mamud and Others
Calcutta High Court · AIR 1928 Cal 841 : 115 Ind. Cas. 586
Bengal Tenancy Act, 1885 — Section 32
High Courts18 Jul 1928
Atarmoni Dasi Vs Bepin Behari Dhur and Others
Calcutta High Court · 115 Ind. Cas. 83
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11Limitation Act, 1963 — Article 183, 3
High Courts17 Jul 1928
Satya Ranjan Roy and Another Vs Annapurna Dasi
Calcutta High Court · AIR 1929 Cal 145 : 114 Ind. Cas. 666
Government of India Act, 1915 — Section 58Succession Act, 1925 — Section 111, 124
High Courts17 Jul 1928
Jahir Mandal Vs Rani Radha Rangini Devi and Others
Calcutta High Court · AIR 1928 Cal 859
Limitation Act, 1963 — Section 18
High Courts17 Jul 1928
Sadar Ali and Others Vs Doliluddin Ostagar
Calcutta High Court · AIR 1928 Cal 640
General Clauses Act, 1868 — Section 6
High Courts17 Jul 1928
Sheikh Sardar Ali and Others Vs Sheikh Dolliluddin Ostagar
Calcutta High Court · 113 Ind. Cas. 49
Letters Patent Act, 1865 — Clause 15
High Courts17 Jul 1928
J. Ezekeil Vs British India Steam Navigation Co. Ltd. and Another
Calcutta High Court · AIR 1929 Cal 260 : 117 Ind. Cas. 851
High Courts17 Jul 1928
Sarat Lakshi Dassya Vs Narendra Singha and Another
Calcutta High Court · AIR 1929 Cal 292 : 121 Ind. Cas. 565
High Courts16 Jul 1928
Jnanada Prosad Mukherji Vs G.M. Falkner
Calcutta High Court · AIR 1930 Cal 426
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 5
High Courts16 Jul 1928
Murari Mohan Khomari Vs Khirode Nath Jana
Calcutta High Court · AIR 1929 Cal 479 : 118 Ind. Cas. 887
High Courts16 Jul 1928
Benode Behari Mandal Vs Jitendra Prosad Chatterji and Others
Calcutta High Court · AIR 1928 Cal 748a : 117 Ind. Cas. 847
High Courts16 Jul 1928
Jitendra Mohan Dutt Vs Abdul Ojha and Others
Calcutta High Court · 118 Ind. Cas. 358
Bengal Tenancy Act, 1885 — Section 182Civil Procedure Code, 1908 (CPC) — Section 11
High Courts13 Jul 1928
Raman Chandra Das Dalal Vs Bhola Nath Hati and Another
Calcutta High Court · AIR 1929 Cal 350
High Courts13 Jul 1928
Agni Kumar Das Vs Mantazaddin and Another
Calcutta High Court · AIR 1928 Cal 610 : 113 Ind. Cas. 181
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts12 Jul 1928
National Insurance Co. Ltd. Vs Nissim Abraham Gubbay and Others
Calcutta High Court · AIR 1929 Cal 477
High Courts11 Jul 1928
Srimati Manikya Bewa Vs Pushpa Charan Majhi and Others
Calcutta High Court · 115 Ind. Cas. 262
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 19, 21
High Courts11 Jul 1928
Sm. Manikya Bewa Vs Pushpa Charan Majhi and Others
Calcutta High Court · AIR 1928 Cal 850
Contract Act, 1872 — Section 25