High Courts27 Jul 1928
Rani Harshamukhi Dassi and Another Vs Sarat Chandra Ata
Calcutta High Court · 117 Ind. Cas. 864
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 8 of 24
High Courts27 Jul 1928
Bisweshwar Dass Mondol Vs Guru Charan Dass
Calcutta High Court · 112 Ind. Cas. 369
High Courts27 Jul 1928
Maniruddin Mandal and Others Vs Sreemati Charu Sila Dassi
Calcutta High Court · 114 Ind. Cas. 150
Bengal Tenancy Act, 1885 — Section 20(1)(a)
High Courts26 Jul 1928
Raj Gopal Bhattacharji and Another Vs Sarat Kumari Debi
Calcutta High Court · AIR 1928 Cal 758 : 114 Ind. Cas. 82
Specific Relief Act, 1877 — Section 9
High Courts26 Jul 1928
Hem Chandra Naskar and Another Vs Emperor
Calcutta High Court · 118 Ind. Cas. 355
Bengal Embankment Act, 1882 — Section 76(a), 91
High Courts25 Jul 1928
Abinash Chandra Bidyanidhi Bhattacharjee Vs Dasarath Malo and Others
Calcutta High Court · AIR 1929 Cal 123 : 114 Ind. Cas. 84
High Courts25 Jul 1928
Bejoy Kumar Sen and Another Vs Kusum Kumari Debi and Others
Calcutta High Court · AIR 1929 Cal 315
Bengal Tenancy Act, 1885 — Section 171Contract Act, 1872 — Section 69, 70
High Courts24 Jul 1928
Dhirendra Nath Roy and Others Vs Bhabatarini Debi and Others
Calcutta High Court · AIR 1929 Cal 395
High Courts24 Jul 1928
Hemangini Dassi Vs Asutosh Das
Calcutta High Court · AIR 1929 Cal 330 : 113 Ind. Cas. 568
Transfer of Property Act, 1882 — Section 108
High Courts24 Jul 1928
Moolji Sicca and Co. Vs Ramjan Ali
Calcutta High Court · AIR 1930 Cal 678 : 129 Ind. Cas. 612
High Courts24 Jul 1928
Jadabendra Nandan Das Mahapatra and Others Vs Behari Mula and Others
Calcutta High Court · AIR 1929 Cal 464 : 118 Ind. Cas. 888
High Courts23 Jul 1928
Faridpur Loan Office, Ltd. Vs Nirode Krishna Ray
Calcutta High Court · AIR 1929 Cal 452a : 118 Ind. Cas. 864
Bengal Tenancy Act, 1885 — Section 105
High Courts23 Jul 1928
Bharateswari Das Vs Bhagaban Chandra Chakraburty and Others
Calcutta High Court · AIR 1928 Cal 759
High Courts23 Jul 1928
Badal Chandra Prohel Vs Srikrishna Dey Nag
Calcutta High Court · AIR 1929 Cal 354
Civil Procedure Code, 1908 (CPC) — Section 24(4), 25(4)
High Courts23 Jul 1928
Kailash Chandra Rishi and Another Vs Emperor
Calcutta High Court · 113 Ind. Cas. 73
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 120B, 396
High Courts20 Jul 1928
Bhola Nath Majumdar Vs Nayeb Khan and Others
Calcutta High Court · AIR 1929 Cal 91 : 114 Ind. Cas. 154
High Courts20 Jul 1928
Mohim Chandra Basak and Others Vs Kanailal Saha and Others
Calcutta High Court · AIR 1930 Cal 311
High Courts19 Jul 1928
Tinkari Mukherjee Vs Mahima Niranjan Ghakrabarty and Another
Calcutta High Court · AIR 1929 Cal 108 : 114 Ind. Cas. 150
Transfer of Property Act, 1882 — Section 108(j)
High Courts19 Jul 1928
Osman Jamal and Sons Ltd. Vs Gopal Purshottam
Calcutta High Court · AIR 1929 Cal 208 : 118 Ind. Cas. 882
High Courts19 Jul 1928
Emperor Vs Ahammad (Ahmed) Sheikh and Others
Calcutta High Court · AIR 1928 Cal 815
Criminal Procedure Code, 1898 (CrPC) — Section 338