High Courts03 Aug 1928
Hari Charan Moulik and Others Vs Kalipada Chakravarty and Others
Calcutta High Court · AIR 1929 Cal 519
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 7 of 24
High Courts03 Aug 1928
Biswanath Chakravarti Vs Rabija Khatun and Others
Calcutta High Court · AIR 1929 Cal 250 : 117 Ind. Cas. 593
Limitation Act, 1963 — Article 138, 144
High Courts02 Aug 1928
Kamiruddin Mallik Vs Sm. Bishupriya Chowdhurani
Calcutta High Court · AIR 1929 Cal 240
Bengal Tenancy Act, 1885 — Section 105Limitation Act, 1963 — Section 5
High Courts02 Aug 1928
Rashmoni Bewa and Others Vs Dhirendranath Roy and Others
Calcutta High Court · AIR 1929 Cal 397
High Courts01 Aug 1928
Aminaddin Sheikh and Another Vs Chandranath Sen and Others
Calcutta High Court · AIR 1929 Cal 120 : 114 Ind. Cas. 153
Bengal Tenancy Act, 1885 — Section 87
High Courts31 Jul 1928
Linton Vs Guderian
Calcutta High Court · AIR 1929 Cal 599
Divorce Act, 1869 — Section 34
High Courts31 Jul 1928
Surendra Chandra Ray Choudhuri Vs Kedareswar Choudhuri
Calcutta High Court · AIR 1929 Cal 156
Bengal Tenancy Act, 1885 — Section 105, 188, 30
High Courts31 Jul 1928
Abdul Bari Dewan and Others Vs Hrishikesh Mittra and Others
Calcutta High Court · AIR 1929 Cal 459 : 122 Ind. Cas. 552
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts30 Jul 1928
Purna Chandra Khan and Another Vs Nalini Kanta Khan and Others
Calcutta High Court · AIR 1928 Cal 741
High Courts30 Jul 1928
Sashi Dulal Pyne and Others Vs Nanda Lal Das and Others
Calcutta High Court · AIR 1929 Cal 162
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 59, 151
High Courts30 Jul 1928
Surendra Nath Das Vs Alauddin Mistry
Calcutta High Court · AIR 1928 Cal 828
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
High Courts30 Jul 1928
Shaikh Niamat Vs Shaikh Jalil
Calcutta High Court · AIR 1928 Cal 715 : 117 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 47Limitation Act, 1963 — Article 174
High Courts30 Jul 1928
Khantamoyee Debi and Others Vs Hridayananda Bhattacharjee and Others
Calcutta High Court · AIR 1929 Cal 149 : 118 Ind. Cas. 566
High Courts27 Jul 1928
Adu Mandal and Another Vs Hira Lal Mistry and Others
Calcutta High Court · AIR 1929 Cal 255 : 117 Ind. Cas. 539
Bengal Tenancy Act, 1885 — Section 103B
High Courts27 Jul 1928
Mati Lal Biswas Vs Emperor
Calcutta High Court · 113 Ind. Cas. 851
Presidency Towns Insolvency Act, 1909 — Section 103, 104, 27, 36
High Courts27 Jul 1928
Khajeh Habibulla Vs Kaviraj Jogendra Nath Sen
Calcutta High Court · AIR 1929 Cal 352 : 121 Ind. Cas. 751
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts27 Jul 1928
Bisweswar Das Mondal Vs Guru Charan Das
Calcutta High Court · AIR 1928 Cal 727
High Courts27 Jul 1928
Saberjan Bibi and Others Vs Kantari Bibi and Others
Calcutta High Court · AIR 1928 Cal 753a
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts27 Jul 1928
Neckbar Vs Prakash Nag Choudhari
Calcutta High Court · AIR 1930 Cal 86
Limitation Act, 1963 — Article 180(1), 18
High Courts27 Jul 1928
Moti Lal Biswas Vs Emperor
Calcutta High Court · AIR 1929 Cal 80
Presidency Towns Insolvency Act, 1909 — Section 103, 104, 27