High Courts23 Aug 1928
Rajani Kumar Mitra and Others Vs Ajmaddin Bhuiya
Calcutta High Court · AIR 1929 Cal 163 : 114 Ind. Cas. 129
Bengal Tenancy Act, 1885 — Section 66Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Calcutta High Court judgments, 1928
472 judgments · page 5 of 24
High Courts21 Aug 1928
Khetra Nath Bakuly and Others Vs Baharali and Another
Calcutta High Court · AIR 1929 Cal 228
Transfer of Property Act, 1882 — Section 10
High Courts21 Aug 1928
Rajkishore Gope and Others Vs Bhabatosh Chakravarty and Others
Calcutta High Court · AIR 1929 Cal 225
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Aug 1928
Sarat Chandra Rakshit Vs Subashini Debi
Calcutta High Court · AIR 1930 Cal 89
Civil Procedure Code, 1908 (CPC) — Section 144, 151
High Courts16 Aug 1928
Promothonath Mittra and Others Vs Gostha Behari Sen and Others
Calcutta High Court · AIR 1929 Cal 380 : 118 Ind. Cas. 849
Specific Relief Act, 1877 — Section 14, 15, 16
High Courts16 Aug 1928
Abdul Barik and Another Vs Emperor
Calcutta High Court · AIR 1928 Cal 827 : 113 Ind. Cas. 70
Penal Code, 1860 (IPC) — Section 328
High Courts15 Aug 1928
In Re: S, a Vakil
Calcutta High Court · AIR 1928 Cal 820
Limitation Act, 1963 — Section 5
High Courts15 Aug 1928
Utanka Lal Mookerji Vs Tarak Nath Seal and Others
Calcutta High Court · AIR 1929 Cal 11 : 114 Ind. Cas. 156
High Courts15 Aug 1928
Soorath Nath Banerjee Vs Bhabasankar Goswami and Others
Calcutta High Court · AIR 1929 Cal 547
Contract Act, 1872 — Section 20
High Courts15 Aug 1928
Nirode Kumar Roy Vs Srimati Raj Lakshml Dasi
Calcutta High Court · 120 Ind. Cas. 145
High Courts15 Aug 1928Allowed
Dakshabala Dasi Vs Raja Mandal
Calcutta High Court · (1928) 08 CAL CK 0010
High Courts15 Aug 1928
Nirod Kumar Roy Vs Raj Lakshmi Dasi
Calcutta High Court · AIR 1929 Cal 398
Bengal Tenancy Act, 1885 — Section 30, 52
High Courts15 Aug 1928
Sisir Kumar Mallik and Others Vs Naran Chandra Mallik and Others
Calcutta High Court · AIR 1929 Cal 548
Evidence Act, 1872 — Section 92
High Courts14 Aug 1928
Harendra Kumar Rai Choudhuri and Others Vs Secy. of State and Others
Calcutta High Court · AIR 1928 Cal 808
Public Demands Recovery Act — Section 9
High Courts14 Aug 1928
Macneil and Co. Vs Saroda Sundari Debi and Others
Calcutta High Court · AIR 1929 Cal 83 : 114 Ind. Cas. 142
Transfer of Property Act, 1882 — Section 41
High Courts14 Aug 1928
The Bengal Nagpur Railway Company, Limited Vs Moolji Sicka and Co.
Calcutta High Court · 122 Ind. Cas. 625
High Courts14 Aug 1928
B.N. Ry. Co. Ltd. Vs Moolji Sicka and Co.
Calcutta High Court · AIR 1929 Cal 654
Contract Act, 1872 — Section 151, 152
High Courts13 Aug 1928
Ram Chandra Kapali and Others Vs Saday Chandra Raha and Others
Calcutta High Court · AIR 1929 Cal 190
Bengal Village Self-Government Act, 1919 — Section 63, 64, 64(1)